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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(vii) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(vii)"Command Land" means land shown as such by the Irrigation Department of State Government in their command statements with reference to the Indira Gandhi Canal Irrigation Project.