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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Central Provinces And Berar - Subsection

Section 37(a) in The Central Provinces and Berar Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(a)wilfully fails to deliver up to the Court or to any person authorised by it in this behalf possession of any part of his assets which are realizable by the Court under this Act and which are for the time being in his possession or under his control, or