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[Cites 0, Cited by 0] [Section 304(4)] [Section 304] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 304(4)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)the Commissioner has, by public notice during the prevalence of rabies, directed that dogs shall not be at large without muzzled and chain leads.