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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3)(b) in The Punjab Entertainments Duty Rules, 1956

(b)Deputy Excise and Taxation Commissioner Incharge of Division and the Excise and Taxation Officer (Enforcement) attached to his office, with respect to any entertainment within their respective jurisdiction.