Bombay High Court
Shamrao Vithal Tevare vs The State Of Maharashtra on 5 October, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
Digitally signed by NISHA
NISHA SANDEEP SANDEEP CHITNIS
CHITNIS Date: 2021.10.07 16:17:46
+0530
2-ba.2974.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO.2974 OF 2021
Shamrao Vithal Tevare ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. K. S. Patil i/b Ms. Saili Dhuru, for the Applicant.
Ms. P. P. Shinde, A.P.P for the Respondent - State.
CORAM : REVATI MOHITE DERE, J.
DATE : 5th OCTOBER 2021
1. Stand over to 8th October 2021 at 2:30 p.m. REVATI MOHITE DERE, J.
N. S. Chitnis 1/1