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State of Madhya Pradesh - Section

Section 16 in M.P. Document Writers Licensing Rules, 1966

16. Of change of place of practice by document writer.

- If, during the continuance of his license, a document writer wishes to practice as a document writer at some other Registration Office of the district other than that entered in his licence, the Licensing Authority may, at its discretion, allow the change and correct the licence accordingly.