Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The U.P. Co-operative Societies Employees Service Regulations, 1975

37.

Subject to the prior written approval of Registrar and the provision in the budget, the committee of management of a co-operative society may from time to time fix special allowance for such posts that may involve special responsibility and risk in the discharge of duties.