[Cites 0, Cited by 0]
[Section 19]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 19(2) in U.P. Technical University Act, 2000
| (a) The Vice-Chancellor | Chairman |
| (b) The Pro-Vice-Chancellor | Member |
| (c) Five such Principals of Colleges as are notmembers of the Executive Council | Member |
| (d) One Head of the Department of the University ofRoorkee nominated by Vice-Chancellor of that University | Member |
| (e) One Head of the Department of the IndianInstitute of Technology, Kanpur nominated by the Director of thesaid Institute | Member |