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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in U.P. Technical University Act, 2000

(2)The Academic Council shall consist of the following persons, namely:
(a) The Vice-Chancellor Chairman
(b) The Pro-Vice-Chancellor Member
(c) Five such Principals of Colleges as are notmembers of the Executive Council Member
(d) One Head of the Department of the University ofRoorkee nominated by Vice-Chancellor of that University Member
(e) One Head of the Department of the IndianInstitute of Technology, Kanpur nominated by the Director of thesaid Institute Member