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[Cites 0, Cited by 0] [Section 80CCB(1)] [Section 80CCB] [Entire Act]

Union of India - Subsection

Section 80CCB(1)(b) in The Income Tax Act, 1961

(b)a Hindu undivided family, ][* * *] [ The word " or" omitted by Act 32 of 1994, Section 50 (w.r.e.f. 1.4.1991).]