Allahabad High Court
Smt. Ram Dasi Devi vs Union Of India And Another on 30 July, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- WRIT - C No. - 34636 of 1995 Petitioner :- Smt. Ram Dasi Devi Respondent :- Union Of India And Another Petitioner Counsel :- V.V. Mishra Respondent Counsel :- C.S.C. Hon'ble Krishna Murari, J.
Case called out. No one has appeared on behalf of petitioner to press the writ petition. However, I have perused the record.
From the perusal of record, the petition appears to have lost its efficacy due to efflux of time and accordingly stands dismissed.
Order Date :- 30.7.2010 Dcs