Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 36] [Entire Act] Bombay Presidency - Subsection Section 36(2) in The Bombay University Act, 1974 (2)The powers and duties of such authorities and bodies, and the procedure at their meetings shall be as prescribed by the Statutes.