Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in Bengal, Bihar And Orissa And Assam Laws Act, 1912 7. and 8.- Amendment of Acts. Repeal. [Rep. by the Repealing Act, 1938 (1 of 1938), s.2 and Sch.]
