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Andaman and Nicobar Islands - Section

Section 127 in The Andaman and Nicobar Islands Port Rules, 2004

127. Communication and nature of service.

- Ports of Diglipur, Mayabunder, Rangat, Port Blair, Hut Bay, Car Nicobar, Nancowry and Campbell Bay are equipped with HFRT/VHFRT and all sea-going vessels can communicate with these ports. Vessels should restrict signal traffic to safety, ship movement services and port operations only.