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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(1) in The Manipur University Act, 1980

(1)The Vice-Chancellor shall be appointed by the Chancellor from a panel of not less than three persons who shall be recommended by a Committee consisting of three members :Provided that if the Chancellor does not approve of any of the persons so recommended, he may call for fresh recommendations.