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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(g) in Haryana Municipal Building Bye-laws 1982

(g)the levels of the site and of the plinth of the building in relation to those of the neighbouring streets, the levels of the all courtyards and open spaces in relation to the bed levels of the existing drains and sewers in the street or streets into which the building or site is to be drained ;