Section 13(1)(b) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(b)take samples of any Aqua-culture seed of any notified kind or variety from,-

(i)any 'Hatchery' or 'Fish Seed Farm' or any person selling or offering to sell such Aqua-culture seed; or

(ii)any person who is in the course of conveying or delivering or preparing to deliver such Aqua-culture seed to a purchaser or a consignee; or

(iii)a purchaser or a consignee after delivery of such Aqua-culture seed to him.,

Legal Document View