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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra Administrative Tribunal (Contempt Of Courts) Rules, 1996

(d)Registrar means Registrar of the Maharashtra Administrative Tribunal or it is Benches, where the contempt proceedings are taken and shall include Joint Registrar or Deputy Registrar;