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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in The Rajasthan Municipalities Accounts Rules, 1963

(1)Night soil and city sweepings are disposed of in different ways. Each Board should, therefore, prescribe its own forms of account for the purpose with the sanction of the Examiner, Local Fund Audit, Rajasthan.