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[Cites 0, Cited by 1] [Section 72(1)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(1)(b) in The Orissa Grama Panchayats Act, 1964

(b)the residents within the jurisdiction of more than one local authority use any market or fair the rights of management, regulation and control whereof is vested in the Grama Panchayat.