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State of Karnataka - Section

Section 1 in The Bayaluseeme Development Board Act, 1994.

1. Short title, extent and commencement.-

(1)This Act may be called the Bayaluseeme Development Board Act, 1994.
(2)It extends to the whole of Bayaluseeme.
(3)It shall come into force on such date as the State Government may, by notification appoint.