Gujarat High Court
Gandhidham vs Sangita on 8 May, 2012
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
Gujarat High Court Case Information System
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FA/1050/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL No. 1050 of 2012
With
CIVIL
APPLICATION No. 4330 of 2012
=========================================================
GANDHIDHAM
MUNICIPALITY - Appellant(s)
Versus
SANGITA
SHRIKUMAR MURARKA - Defendant(s)
=========================================================
Appearance
:
MS
KJ BRAHMBHATT for
Appellant(s) : 1,MSVARSHABRAHMBHATT for Appellant(s) : 1,
None for
Defendant(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE RAJESH H.SHUKLA
Date
: 08/05/2012
ORAL
ORDER
Notice to the respondent for settlement, after the adjustment of delayed payment charges, returnable on 26.6.2012.
(Rajesh H. Shukla, J.) (hn) Top