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State of Bihar - Section

Section 16 in Bihar Tourism Cadre Rules, 2013

16. Confirmation.

- (i) The person appointed on probation may be confirmed after completion of satisfactory probation period and passing the required Departmental Examination and Computer Ability Test along with completion of the required training.
(ii)No increment will be admissible without passing the Computer Ability Test Examination after the first initial increment to the person appointed on probation.