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Andhra Pradesh High Court - Amravati

Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Mauria Udyog Limited on 3 August, 2021

Bench: C.Praveen Kumar, B Krishna Mohan

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: COM.C.A. No.17 of 2021

                                 PROCEEDING SHEET

Sl.No
                                            ORDER

DATE

01. 03.08.2021 CPK, J & BKM, J It is submitted that Sri S.Rajanna has filed vakalat for the respondents, but his name is not shown in the cause list. He further submits that E.P. is posted for counter and as such, he requests the matter to be listed on 10.08.2021.

Print the name of Sri S.Rajanna, learned counsel for the respondents, in the cause list.

Post on 10.08.2021.

___________ CPK, J ___________ BKM, J Ivd