Andhra Pradesh High Court - Amravati
Rashtriya Ispat Nigam Limited, Rinl, vs M/S. Mauria Udyog Limited on 3 August, 2021
Bench: C.Praveen Kumar, B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: COM.C.A. No.17 of 2021
PROCEEDING SHEET
Sl.No
ORDER
DATE
01. 03.08.2021 CPK, J & BKM, J It is submitted that Sri S.Rajanna has filed vakalat for the respondents, but his name is not shown in the cause list. He further submits that E.P. is posted for counter and as such, he requests the matter to be listed on 10.08.2021.
Print the name of Sri S.Rajanna, learned counsel for the respondents, in the cause list.
Post on 10.08.2021.
___________ CPK, J ___________ BKM, J Ivd