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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(6) in The Calcutta Improvement Act, 1911

(6)The expression "administration" and the expressions "owner" and "inland steam-vessel" as used in this section, have the same meanings as in the Indian Railways Act, 1890, and the Indian Steam-vessels Act, [1917] [Figures substituted by Ben. Act 1 of,. 1939.], respectively.