Section 17(2)(b) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(b)The appeal or application shall contain the following particulars, that is to say-

(i)the name of the appellant or the applicant, as the case may be;

(ii)his father's name;

(iii)his occupation and place of residence and address;

(iv)the name of the respondent;

(v)his father's name;

(vi)his occupation and place of residence and address.

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