Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Uttar Pradesh - Subsection Section 23(iii) in The U.P. Cinematograph Rules, 1951 (iii)Only electric light shall be used in the winding room and any lamps in proximity to the film shall be close in a stout fitting designed to prevent breakage of the bulb.
