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Delhi High Court - Orders

Md. Ehraz Zafar vs Union Of India & Ors on 31 January, 2022

                          $~22
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 1802/2022 & CM APPL. 5170/2022
                                MD. EHRAZ ZAFAR                                    ..... Petitioner
                                             Through           Petitioner in person.

                                                   versus

                                UNION OF INDIA & ORS.                        ..... Respondents
                                              Through      Mr. Chetan Sharma, Additional
                                              Solicitor General with Mr. A.C. Mishra, Ms. Elana
                                              Salim, Mr. Sumeet Singh and Mr. Prateek,
                                              Advocates for R-3.

                                            ORDER

% 31.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 16.02.2022.

By Order (COURT MASTER) JANUARY 31, 2022 rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.02.2022 14:47:03