Delhi High Court - Orders
Md. Ehraz Zafar vs Union Of India & Ors on 31 January, 2022
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1802/2022 & CM APPL. 5170/2022
MD. EHRAZ ZAFAR ..... Petitioner
Through Petitioner in person.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Chetan Sharma, Additional
Solicitor General with Mr. A.C. Mishra, Ms. Elana
Salim, Mr. Sumeet Singh and Mr. Prateek,
Advocates for R-3.
ORDER
% 31.01.2022 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 16.02.2022.
By Order (COURT MASTER) JANUARY 31, 2022 rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:02.02.2022 14:47:03