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[Cites 0, Cited by 0] [Section 214(2)] [Section 214] [Entire Act]

State of Gujarat - Subsection

Section 214(2)(h) in The Gujarat Municipalities Act, 1963

(h)Power to prohibit-
(i)any person suffering from any dangerous disease from wilfully exposing himself, without proper precautions against spreading the said disease, in any street or in any school or factory, or in any inn, dharmashala theatre, market or other place of public resort, or
(ii)any person in charge of any person so suffering from so exposing such sufferer.