Punjab-Haryana High Court
Birbal And Others vs State Of Haryana And Another on 23 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5949 of 2009 (O & M)
(LAC No. 111 of 2008)
Birbal and others
......Appellants
Versus
State of Haryana and another
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashwani Kumar Bura, Advocate, for the Appellants.
Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3741 of 2009, titled as State of Haryana and others Versus Man Singh and others.
(RAJESH BINDAL) 23.3.2011 JUDGE A.Gupta