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Punjab-Haryana High Court

Birbal And Others vs State Of Haryana And Another on 23 March, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                                        R.F.A. No. 5949 of 2009 (O & M)
                                             (LAC No. 111 of 2008)


Birbal and others

                                                         ......Appellants

                              Versus


State of Haryana and another
                                                         .....Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashwani Kumar Bura, Advocate, for the Appellants.

Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3741 of 2009, titled as State of Haryana and others Versus Man Singh and others.

(RAJESH BINDAL) 23.3.2011 JUDGE A.Gupta