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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005

(2)In the case of animal articles, trophies and uncured trophies, an acknowledgement slip shall be issued in Form 'C', which shall be construed as a 'Certificate of Ownership' of these articles.