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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(6) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(6)The net amount referred to in sub-section (5) shall bear interest at the rate of four per centum per annum from the appointed day till the date of payment.