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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(2) in Sai Nath University, Jharkhand Act, 2012

(2)The Distance Education Committee shall consist of the following, namely:-i. The Vice-Chancellor - Chair Person.ii. The Registrar - Secretary.iii. Such other members as may be specified in the Statutes.