Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 98]

Rajasthan High Court - Jaipur

Shyam Singh vs State Panchayati Raj Ors on 1 December, 2018

Author: Alok Sharma

Bench: Alok Sharma

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR


                             S.B. Civil Writs No. 8097/2017
1.    Ved Veer Singh Sejwar S/o Shree Ram Sejwar, R/o Village Mahtoli, Post Chentoli,
      Tehsil Bhusawar, District Bharatpur Raj.
2.    Ram Babu Sharma S/o Ramkishan Sharma, R/o Village Mahtoli, Post Chentoli, Tehsil
      Bhusawar, District Bharatpur Raj.
                                                                             ----Petitioners
                                         Versus
1.    The State Of Rajasthan Through Principal Secretary, Panchayati Raj Department,
      Govt. Of Rajasthan, Secretariat, Jaipur
2.    Zila Parishad, Bharatpur Through Its Chief Executive Officer.
3.    The Panchayat Elementary Officer Cum Principal Cum Chairman School
      Development Management Committee, Chentoli, Tehsil Bhusawar, District Bharatpur
      Raj.
4.    The Gram Panchayat, Chentoli, Panchayat Samiti Through Gram Sevak Cum
      Secretary, Panchayat Samiti Weir, Tehsil Bhusawar, District Bharatpur Raj.
                                                                          ----Respondents

S.B. Civil Writs No. 8126/2017

1. Kailash Chand Jat, Son Of Shri Bhairu Lal Jat, Resident Of Village Kukdela, Post Bhamod, Via Maid, Tehsil Viratnagar, District Jaipur

2. Jai Ram Gurjar, Son Of Shri Narayan Gurjar, Resident Of Village Pando, Post Bhamod, Via Maid, Tehsil Viratnagar, District Jaipur

----Petitioners Versus

1. State Of Rajasthan Through Secretary And Commissioner, Department Of Rural Development And Panchaya, Secretariat, Jaipur

2. Secretary, Department Of Education, Government Of Rajasthan, Government Secretariat, Jaipur

3. Chief Executive Officer, Zila Parishad, Jaipur

4. District Education Officer, Elementary Education-1St, Jaipur

5. Block Development Officer, Panchayat Samiti, Viratnagar, District Jaipur

6. Ex-Officio Panchayat Elementary Education Officer, Gram Panchayat Bhamod, Tehsil Viratnagar, District Jaipur

7. Gram Sevak Cum Ex-Officio Secretary, Gram Panchayat Bhamod, Panchayat Samiti Viratnagar, District Jaipur

----Respondents S.B. Civil Writs No. 8277/2017

1. Devendra Kumar Yadav S/o Dayaram Yadav, R/o Village Nagodi, Tehsil Neemrana, District Alwar, Rajasthan.

2. Mamta D/o Suresh Kumar, R/o Village Post Pholadpur, Tehsil Neemrana District Alawar, Rajasthan.

3. Mahendra Singh S/o Vinod Kumar, R/o Village Beleni, Post Jonaicha Kala, Tehsil Neemrana, District Alwar, Rajasthan.

4. Virendra Singh Yadav S/o Rohitas Yadav, R/o Village Dhijkwar Post Mandhan Tehsil Neemrana, District Alwar, Rajasthan.

5. Sangeeta Yadav D/o Mahendra Singh, R/o Village Silarpur, Tehsil Neemrana, District Alwar, Rajasthan.

6. Sanju Kumari D/o Bhup Singh, R/o Village Majra Kath, Post And Tehsil Neemrana, District Alwar.

7. Krishan Kumar S/o Moolchand Sharma, R/o Village Post Kolila, Tehsil Neemrana, District Alwar, Rajasthan.

8. Santosh Sharma D/o Madan Lal Sharma, R/o Village Post Jonaicha Khurd, Tehsil Neemrana, District Alwar, Rajasthan.

9. Kusum Yadav D/o Kailash Chand Yadav, R/o Village Post Jonaicha Khurd, Tehsil Neemrana, District Alwar, Rajasthan.

10. Pushpendra Kumar S/o Virendra Singh, Village Sanseri, Post Jonaicha Khurd, Tehsil Neemrana, District Alwar, Rajasthan.

11. Manisha Kumari D/o Viresh Kumar, R/o Village Post Palawa, Tehsil Mundawar, (2 of 38) [CW-8097/2017] District Alwar, Rajasthan.

12. Pooja Yadav D/o Balveer Singh, R/o Village Sakatpura, Post Bawad, Tehsil Mundawar, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur

2. Principal Secretary Department Of Education School, Secretariat, Jaipur

3. The Secretary And Commissioner, Rural Development And Panchyati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur

4. The Deputy Secretary, Rural Development And Panchyati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur

5. The Chief Executive Officer, Zila Parishad, Alwar

6. The Development Officer, Panchayat Samiti, Neemrana, District Alwar

----Respondents S.B. Civil Writs No. 8462/2017

1. Ramrati Yadav Daughter Of Shri Chiranji Yadav, Wife Of Shri Amar Singh Yadav, By Caste Yadav, Resident Of Village And Post Masit, Tehsil Tijara, District Alwar Raj.

2. Poonam Devi Daughter Of Shri Vinod Kumar, By Caste Yadav, Resident Of Village And Post Masit, Tehsil Tijara, District Alwar Raj.

3. Puja Daughter Of Shri Naresh Kumar Yadav, Wife Of Shri Ummed Yadav, By Caste Yadav, Resident Of Village Hingwaheda, And Tehsil Tijara, District Alwar Raj.

4. Ravindra Kumar Son Of Shri Prabhati Lal, By Caste Yadav, Resident Of Village Gothda, Tehsil Tijara, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. District Elementary Education Officer, District Alwar Raj.

6. Block Elementary Education Officer, Block Tijara, District Alwar Raj.

7. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Secondary School, Masid, Tehsil Tijara, Diistrict Alwar Raj.

8. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sch, Bhindusi, Tehsil Tijara, District Alwar Raj.

9. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Secondary School, Hindwaheda, Tehsil Tijara, District Alwar Raj.

----Respondents S.B. Civil Writs No. 8504/2017

1. Sushil Kumar S/o Shri Vedprakash, R/o Village Niwali, Post Khilora, Tehsil Ramgarh, District Alwar Raj.

2. Varsha Rani D/o Shri Keshardev, R/o Village Adinaka, Post Khilora, Tehsil Ramgarh, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Principal Secretary, Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur

2. Zila Parishad, Alwar Through Its Chief Executive Officer.

3. The Panchayat Elementary Education Officer Cum Principal Cum Chairman School Development Management, Govt. Khilora, Ramgarh, Alwar Raj.

4. Shri Yogesh Vashishtha, Block Elementary Education Officer, Gram Panchayat Khilora, Panchayat Samiti Ramgarh, District Alwar Raj.

5. The Gram Panchayat Khilora, Through Gram Sevak Cum Secretary, Panchayat Samiti Ramgarh, Tehsil Ramgarh, District Alwar Raj.

----Respondents S.B. Civil Writs No. 8761/2017

1. Satendra Choudhary S/o Ramesh Singh, R/o Village Chhokarwada Kala, Tehsil (3 of 38) [CW-8097/2017] Bhusawar, District Bharatpur Raj.

2. Daulat Ram Sharma S/o Roshan Lal Sharma, R/o Village Chhokarwada Kala, Tehsil Bhusawar, District Bharatpur Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Principal Secretary, Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Zila Parishad Bharatpur Through Its Chief Executive Officer

3. The Panchayat Elementary Education Officer Cum Principal Cum Chairman School Development Management, Govt. Sr. Secondary School, Chhokarwada Kala, Tehsil Bhusawar, District Bharatpur Raj..

4. The Gram Panchayat Chhokarwada Kala, Panchayat Samiti Through Gram Sevak Cum Secretary, Panchayat Samiti Weir, Tehsil Bhusawar, District Bharatpur Raj..

----Respondents S.B. Civil Writs No. 8771/2017

1. Kanwar Singh S/o Mamchand Valmiki, Village Giloth, Tehsil Neemrana, District Alwar, Rajasthan

2. Anju Bala D/o Vimal Kumar, R/o Majri Kala, Tehsil Neemrana, District Alwar, Rajasthan.

3. Ritu D/o Mahendra Singh, R/o Gram Post Kanhawas, Tehsil Neemrana, District Alwar, Rajasthan.

4. Sushila Devi D/o Roopchand, Village Post Nangal Mehta, Tehsil Neemrana, District Alwar, Rajasthan.

5. Gajepal S/o Jagroop Mehra, R/o Village Post Santho, Tehsil Neemrana, District Alwar, Rajasthan

6. Bhawana D/o Sucher Singh, Vpo- Shahjhapur Tehsil- Neemrana, Dist -Alwar, Rajasthan.

7. Poonam Kumari D/o Rattiram, Village Giloth, Tehsil Neemrana, District Alwar, Rajsthan

8. Govind Singh S/o Shripal Singh, Village Khundroth, Tehsil Neemrana, District Alwar, Rajasthan

9. Neetu D/o Virendra Singh, R/o Village Anandpur, Post Mandhan, Tehsil Neemrana, District Alwar, Rajasthan

10. Satish Kumar S/o Roshan Lal, R/o Vpo Nangwas, Tehsil Neemrana, District Alwar, Rajasthan.

11. Sarita D/o Dharampal Yadav, R/o Vpo Nangwas, Tehsil Neemrana, District Alwar, Rajasthan.

12. Ajay Kumar S/o Ramswroop Swami, R/o Village Dumroli, Tehsil Neemrana , District Alwar, Rajasthan

13. Suresh Kumar Yadav S/o Ved Parkash Yadav, R/o Village Raisaraina, Tehsil Neemrana, District Alwar, Rajasthan

14. Mukesh Kumari D/o Dhanniram, R/o Village Post Majri Kala, Tehsil Neemrana, District Alwar, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Departme, Secretariat, Jaipur.

2. Principal Secretary Department Of Education School, Secretariat, Jaipur.

3. The Secretary And Commissioner, Rural Development And Panchayati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur.

4. The Deputy Secretary, Rural Development and Panchayati Raj Department, State of Rajasthan, Panchayati Raj Bhawan, JLN Marg, Jaipur

5. The Chief Executive Officer, Zila Parishad, Alwar

6. The Development Officer, Panchayat Samiti, Neemrana, District Alwar

----Respondents S.B. Civil Writs No. 9759/2017 Pramod Kumar Sharma Son Of Shri Jagdish Prasad Sharma, By Caste Brahmin, Resident Of Nagla Singna, Post Atarsuma, Tehsil Basedi, District Dholpur Raj.

                                                                                ----Petitioner
                                             Versus
                                                       (4 of 38)                [CW-8097/2017]

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Dholpur Raj.

5. District Elementary Education Officer-I, District Dholpur Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Saranikheda, District Dholpur Raj.

----Respondents S.B. Civil Writs No. 11046/2017 Deen Dayal Gora Son Of Shri Hukmaram, By Caste Jat, Resident Of Chandan Pura, Panchayat Samiti Piprali, District Sikar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Sawai Sikar Raj.

5. District Elementary Education Officer-I, District Sikar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Secon, Chandanpura, Panchayat Samiti Piprali, District Sikar Raj.

----Respondents S.B. Civil Writs No. 16381/2017 Bhawani Singh Choudhary S/o Shri Ghasiram Jat, Resident Of Village And Post Mendwas, Tehsil Phagi, Distt. Jaipur Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad, Jaipur

4. District Education Officer, Elementary Education, Jaipur

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Phagi, Distt. Jaipur Raj.

6. Shri Ramavatar Gurjar S/o Shri Ramanand Gurjar, Presently Posted As Gram Panchayat Sahayk, Gram Panchayat Mendwas, Tehsil Phagi, Distt. Jaipur, Resident Of Village Hachukada, Post Khurli, Tehsil Phagi, Distt. Jaipur Raj.

----Respondents S.B. Civil Writs No. 16494/2017 Ashwini Kumar Sharma S/o Shri Hari Shankar Sharma, Resident Of Labiyon Ka Mohalla, Chaksu, Distt. Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Jaipur.

5. District Education Officer, Elementary Education, Jaipur.

(5 of 38) [CW-8097/2017]

6. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Mandaliya Maida, Chaksu, Distt. Jaipur Raj.

----Respondent S.B. Civil Writs No. 16497/2017 Kajod Mal Bairawa S/o Shri Bhura Lal Bairawa, Resident Of Village Godka Bas, Post Rupahedi Kalan, Tehsil Kotkhawda, Distt. Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Chief Executive Officer, Zila Parishad, Jaipur.

3. District Education Officer, Elementary Education, Jaipur.

4. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Rupahedi Kalan, Distt. Jaipur Raj.

----Respondents S.B. Civil Writs No. 16680/2017

1. Nitesh Soni, S/o Hari Ram B/c Soni, Resident Of Chawand Padi, Outside Delhi Gate, Alwar

2. Aruna Sharma, D/o Shri Chandra Kishore Sharma, B/c Sharma, Resident Of Opposite Bareth House, Jaipur Road, Alwar

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Panchayati Raj, Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner.

3. District Education Officer Elementary, Alwar

4. Chief Executive Officer, Zila Parishad, Alwar

5. Block Elementary Education Officer, Panchayat Samiti Umrain, Dist. Alwar

6. School Development Management Committee, Government Upper Primary School, Akbarpur, P.s. Umrain, Dist. Alwar. Through Chairman

7. Panchayat Elementary Education Officer, Gram Panchayat Akbarpur, Block Umrain, Dist. Alwar

8. Gram Panchayat Akbarpur, P.s. Umrain, Dist. Alwar. Through Secretary.

----Respondents S.B. Civil Writs No. 16742/2017

1. Satya Narain Sain S/o Shri Gopilal, R/o Civil Lines, Modi Ki Choki Road, Ward No. 7, Tonk Raj.

2. Tara Chand Kumhar S/o Shri Kajod Mal Kumhar, R/o Village Arniya Nil, Post Mendwas, Tehsil And Distt. Tonk.

----Petitioners Versus

1. State Of Rajasthan Through Secretary, Education Department, Government Secretariat, Jaipur

2. Chief Executive Officer, Zila Parishad, Tonk.

3. District Education Officer, Elementary Education, Tonk.

4. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Senior Secondary School, D

----Respondents S.B. Civil Writs No. 16889/2017 Ramanlal Shamra S/o Shri Dayaram Sharma, By Caste Brahmin, R/o Vill. Sikrori, Tehsil Kumher, District Bharatpur.

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of School Education, Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner.

(6 of 38) [CW-8097/2017]

3. Chief Executive Officer, Zila Parishad, Bharatpur.

4. District Education Officer Elementary , Bharatpur.

5. Block Elementary Education Officer, Kumher, District Bharatpur.

6. School Development Management Committee, Government Adarsh Senior Secondary School Sikrori, Panchay

----Respondents S.B. Civil Writs No. 16900/2017 Laxman Singh Gurjar S/o Sh. Matadeen Gurjar, R/o Village Rayli, Post Harsora, Teh. Bansur, Distt. Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchayati Raj, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner.

3. District Education Officer, Primary Education I, Alwar.

4. Chairman/ President, School Development And Management Committee Through Principal Of Government Aa, Bhaggu Ka Bas Bansur Alwar.

----Respondents S.B. Civil Writs No. 16901/2017 Niju Bai Rajput W/o Lt. Sh. Surjeet Singh Rathore, R/o Village Allampur, Teh. Bansur, Distt. Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchayati Raj, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner.

3. District Education Officer, Primary Education I, Alwar.

4. Chairman/ President, School Development And Management Committee Through Principal Of Government Aa, Alampur Bansur, Alwar.

----Respondents S.B. Civil Writs No. 16902/2017 Sundarlal S/o Banshidhar, R/o Village Rayli, Post Shyamda, Teh. Bansur, Distt. Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchayati Raj, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner.

3. District Education Officer, Primary Education I, Alwar.

4. Chairman/ President, School Development And Management Committee Through Principal Of Government Aa, Alampur Bansur, Alwar.

----Respondents S.B. Civil Writs No. 16953/2017 Kamlesh Choudhary D/o Shri Ranglal Choudhary, Resident Of Mandiyawar Khurd, Post Dasuk, Tehsil Arai, Distt. Ajmer Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Chief Executive Officer, Zila Parishad, Ajmer

3. Chief Executive Officer, Zila Parishad, Alwar Raj.

4. Panchayat Elementary Education Officer P.E.E.O. And Principal, Government Senior Secondary School, Tehsil Arai, Distt. Ajmer Raj.

----Respondent S.B. Civil Writs No. 16959/2017

1. Kishor Lal Jat S/o Shri Nanag Ram Jat, Resident Of Village Janakipura, Post Dungari Kalan, Tehsil Malpura, Distt. Tonk.

2. Neetu Sharma D/o Shri Om Prakash Sharma, Resident Of Village Janakipura, Post Dungari Kalan, Tehsil Malpura, Distt. Tonk.

(7 of 38) [CW-8097/2017]

3. Bhavana Pareek D/o Shri Shambhu Dayal Pareek, Resident Of Village And Post Naner, Distt. Tonk Raj.

4. Babu Lal Dhobi S/o Shri Gokul Dhobi, Resident Of Aminpura, Post Mendwas, Distt.

Tonk.

5. Ramesh Teli S/o Shri Jawahar Teli, Resident Of Village And Post Bawari, Tehsil Todaraisingh, Distt. Tonk.

6. Krishna Kumari D/o Shri Amba Lal Jat, Resident Of Village Bhagwanpura, Post Kadila, Tehsil Malpura, Distt. Tonk.

7. Mahavir Prasad Nagar S/o Shri Bhanwar Lal, Resident Of Village Sitarampura Dhakran, Post Rindaliya Rampura, Tehsil Todaraisingh, Distt. Tonk.

8. Pradyumn Kumar Jangir S/o Shri Bhagwan Das Jangir, Resident Of Kaj Colony, Opp.

Roadways Bus Depot, Tonk.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil And Distt. Tonk Raj..

3. Chief Executive Officer, Zila Parishad, Tonk.

4. District Education Officer, Elementary Education, Tonk.

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Malpura, Distt. Tonk Raj.

6. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Distt. Tonk Raj.

7. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Todaraisingh, Distt. Tonk Raj..

8. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Todaraisingh, Distt. Tonk Raj..

9. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Malpura, Distt. Tonk Raj.

10. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Todaraisingh, Distt. Tonk Raj..

----Respondents S.B. Civil Writs No. 16960/2017

1. Deependra Singh Yadav Son Of Sh. Kalu Ram Yadav B/c Yadav, R/o Vill/post Maharoli Tehsil Shrimadhopur District Sikar, Raj.

2. Sheonath Ram Mandia Son Of Sh. Surja Ram Mandia, R/o Vill/post Mau Tehsil Shrimadhopur District Sikar, Raj.

----Petitioners Versus

1. State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Jaipur, Raj.

2. The Principal Secretary, Education Department, Government Secretariat, Jaipur

3. The Chief Executive Officer, Zila Parishad, Sikar.

4. Director Elementary Education, Bikaner, Raj.

5. District Education Officer, Elementary Education, Sikar.

6. The Block Elementary Education Officer, Panchayat Samiti Shrimadhopur, Sikar, Raj.

----Respondents S.B. Civil Writs No. 16979/2017

1. Mahesh Kumar Son Of Sh. Harphool Singh, Resident Of Vill/post Pasani Via Kudan, Tehsil Laxamngarh, District Sikar, Raj.

2. Chhitar Mal Burdak Son Of Sh. Rameshwar Lal Burdak, Resident Of Vill/post Madota Via Khud, Tehsil Dhod, District Sikar, Raj.

----Petitioners Versus

1. State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Jaipur, Raj.

2. The Chief Executive Officer, Zila Parishad, Sikar

3. District Education Officer, Elementary Education, Sikar

4. The Block Elementary Education Officer, Panchayat Samiti Laxmangarh, Sikar, Raj.

                                                      (8 of 38)                [CW-8097/2017]

5.       Saheed Jaipal     Singh   Secondary     School,   Khinwasar   District   Sikar   Through
         Headmaster

6. The Block Elementary Education Officer, Panchayat Samiti Dhod, Sikar, Raj.

7. Government Senior Secondary School, Mandota, District Sikar Through Principal

----Respondents S.B. Civil Writs No. 16985/2017 Dinesh Singh Raghav Son Of Sh. Mahavir Singh Raghav, R/o Vpo- Khohar, Tehsil - Behror, District - Alwar.

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchaya, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner.

3. District Education Officer, Primary Education- I, Alwar.

4. President, School Development And Management Committee Through Principal Govt. Secondary School, Khohar.

----Respondents S.B. Civil Writs No. 16986/2017

1. Sarita Goliya D/o Shri Nanu Ram Goliya, R/o Vpo- Moondwara, Mundwara, Sikar Rajasthan.

2. Bihari Lal S/o Sh. Ram Lal, R/o Kue Ke Paas, Ward No. 12, Via-Sanwali, Kashi Ka Bas, Sikar, Sikar.

----Petitioners Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchaya, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner.

3. District Education Officer, Primary Education- I, Sikar.

4. President, School Development And Management Committee Through Principal Shri Ladu Ram Joshi Govt., Moondwara, Sikar.

----Respondents S.B. Civil Writs No. 17030/2017

1. Prakash Chand Son Of Shri Ramprem Jatav, By Caste Jatav, Resident Of Piproli, Tehsil Ramgarh, District Alwar Raj.

2. Ashok Kumar Son Of Shri Babu Lal, By Caste Jatav, Resident Of Piproli, Tehsil Ramgarh, District Alwar Raj.

3. Subhash Chand Son Of Shri Mohan Lal, By Caste Jatav, Resident Of Village Dohali, Tehsil Ramgarh, District Alwar Raj.

4. Asif Khan Son Of Shri Jamaluddin, By Caste Jatav, Resident Of Village Dohali, Tehsil Ramgarh, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Ramgarh, District Alwar Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sch

7. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sch

----Respondents S.B. Civil Writs No. 17033/2017 Jeetendra Singh Chouhan Son Of Shri Pabudan Singh Chouhan, By Caste Chohan, Resident Of Village And Post Rampur, Tehsil Bansoor District Alwar Raj.

                                                                                     ----Petitioner
                                            Versus
                                                       (9 of 38)              [CW-8097/2017]

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Ramgarh, District Alwar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Rampur, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17034/2017 Yashwant Kumar Pradhan Son Of Shri Mukhram Sharma, By Caste Pradhan, Resident Of Village And Post Bhugor, Tehsil And District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Ramgarh, District Alwar Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sch, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17036/2017 Kamal Singh Son Of Late Shri Bhoop Singh, By Caste Kachera, Resident Of Village And Post Ramgarh, Tehsil Ramgarh, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad Alwar Raj.

5. Block Elementary Education Officer, Ramgarh, District Alwar Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sch, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17058/2017 Naveen Kumar Son Of Sh. Bhim Singh Yadav, R/o Vill - Rajdhoki, Tehsil - Tijara, District Alwar

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Rural Development And Panchayati Raj Department, Panchaya, Government Secretariat, Jaipur.

2. Director, Primary Education, Bikaner

3. District Education Officer, Primary Education-I, Alwar

4. President, School Development And Management Committee Through Principal Govt. Secondary School, Pa, Tehsil Kishangarh-Bass, Alwar

----Respondents S.B. Civil Writs No. 17060/2017

1. Sunil Kumar Fenin, S/o Ram Singh Fenin, B/c Jat, Resident Of Vpo Nayabas, Tehsil Fatehpur, Dist. Sikar

2. Chandra Prakash Thori, S/o Har Dayal Singh, B/c Jat, Resident Of Village Karanga Chhota, Post Karanga Bada, Tehsil Fatehpur, Dist. Sikar

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Panchayati Raj, (10 of 38) [CW-8097/2017] Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner.

3. District Education Officer Elementary, Sikar

4. Chief Executive Officer, Zila Parishad, Sikar

5. Block Elementary Education Officer, Panchayat Samiti Fatehpur, Dist. Sikar

6. School Development Management Committee, Government Secondary School, Nayabas, P.s. Fatehpur, Dist. Sikar Through Chairman

7. Panchayat Elementary Education Officer, Gram Panchayat Nayabas, Block Fatehpur, Dist. Sikar

8. Gram Panchayat Nayabas, P.s. Fatehpur, Dist. Sikar Through Sarpanch

----Respondents S.B. Civil Writs No. 17074/2017

1. Dinesh Singh S/o Shri Hanuman Prasad, R/o Mukam Post Mei, Rajanpura, Tehsil Dantaramgarh District Sikar Rajasthan.

2. Dinesh Choudhary S/o Shri Amar Chand Choudhary, R/o Village Danji Ka Bas, Post Bhordon Ka Bas, Tehsil Dantaramgarh, District Sikar Rajasthan.

3. Manoj Kumar Pareek S/o Shri Ramgopal Pareek, R/o Village And Post Nosal Rajpura Tehsil Dantaramgarh District Sikar

4. Subhash Kumar S/o Rudaram, R/o Village Dulepura, Post Kankra, Tehsil Dantaramgarh District Sikar

5. Rajendra Singh Sewda S/o Shri Dungaram Sewda, R/o Village And Post Bharija, Tehsil Dantaramgarh District Sikar.

6. Rajendra Kumar S/o Shri Bodu Ram, R/o Village And Post Bharija, Tehsil Dantaramgarh District Sikar.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Sikar.

5. District Education Officer, Elementary Education, Sikar.

6. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Adarsh Senior Secondary Sc

7. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Adarsh Senior Secondary Sc

8. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Adarsh Senior Secondary Sc

----Respondents S.B. Civil Writs No. 17077/2017

1. Sitaram Gurjar S/o Shri Birbal Ram Gurjar, R/o Village Mosampur, Tehsil Behror, Distt. Alwar Raj..

2. Rajendra Prasad Sharma S/o Shri Indraraj Sharma, R/o Village Mohammad Pur, Tehsil Behror, Distt. Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan, Through Secretary To Govt., School Education, Government Of Rajasthan, Secretariat, Jaipur Raj.

2. The District Education Officer Cum Member Secretary, Elementary Education, Alwar Raj..

3. The District Collector, Alwar Raj.

4. The Chief Executive Officer, Zila Parishad Alwar Raj..

5. The Principal Govt. Senior Secondary School, Mohammadpur, Distt. Alwar Raj.

6. The Village Secretary Cum Ex-Officio Secretary, Gram Panchayat Mohammadpur, Panchayat Samiti, Behror, Distt. Alwar.

----Respondents S.B. Civil Writs No. 17091/2017

1. Shivpal Dan Bareth Son Of Sh. Pabu Singh Bareth, Resident Of Vill. Bhojasar Chhota Post Bhojasar Bada Tehsil Laxmangarh, District Sikar, Raj.

(11 of 38) [CW-8097/2017]

2. Shivraj Singh Shekhawat Son Of Sh. Bhawani Singh Shekhawat, Resident Of Vill.

Jassupura Panchayat Samiti Dhod, Sikar, Raj.

3. Nathu Singh Son Of Sh. Rampratap Singh Kavia, Resident Of Santoshpura Tehsil Dhod District Sikar Raj.

----Petitioners Versus

1. State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Jaipur, Raj.

2. The Chief Executive Officer, Zila Parishad, Sikar.

3. District Education Officer, Elementary Education, Sikar.

4. Block Elementary Education Officer, Panchayat Samiti Dhod, Sikar, Raj.

5. Block Elementary Education Officer, Panchayat Samiti Laxmangarh Sikar, Raj.

6. Government Adrash Sr. Secondary School, Bhojasar Bada Through Its Principal.

7. Government Secondary School, Binjyasi Through Its Headmaster.

----Respondents S.B. Civil Writs No. 17092/2017 Radha Kishan Jat Son Of Shri Mishree Lal Jat, Resident Of Village Rampura, Post Shekhrani, Tehsil Sarwad, District Ajmer, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of School Education, Secretariat, Jaipur.

2. Director, Elementary Education, Rajasthan, Bikaner.

3. Chief Executive Officer, Zila Parishad, Ajmer.

4. District Education Officer Elementary, Ajmer.

5. Block Elementary Education Officer, Masuda, District Ajmer.

6. School Development Management Committee, Government Upper Primary School, Shekhrani, Panchayat Samiti Masuda, District Ajmer, Through Its Chairman-Cum- Head Master.

----Respondents S.B. Civil Writs No. 17096/2017 Shyamlata D/o Phool Singh, R/o Kunda Rupram Ka, Pakka Nala, Anah Gate, Bharatpur

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad, Bharatpur

5. Paden Panchayat Elementary Education Officer P.e.e.o. Cum Principal Cum Chairman School Developmen, Jaghina, District Bharatpur

----Respondents S.B. Civil Writs No. 17097/2017 Nekram S/o Shri Ramswaroop Sharma, Resident Of Village Aruwa Post Merholi, Badi, District. Dholpur Raj

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Go, Secretariat, Jaipur.

2. Principal Secretary Department Of School Education, Govt. Of Raj, Secretariat, Jaipur.

3. Director Elementary Education Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Dholpur.

5. Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development Manag, Ajitpur Badi District Dholpur.

                                                                                    ----Respondents
                                S.B. Civil Writs No. 17122/2017
                                                      (12 of 38)            [CW-8097/2017]

Bharat Lal Meena Son Of Late Shri Ramkaran Meena, By Caste Meena, R/o Village And Post Bhajeda Via Raini, Tehsil Raini, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. District Elementary Education Officer, District Alwar Raj.

5. Chief Executive Officer, Zila Parishad, Alwar Raj.

6. Block Elementary Education Officer, Bhajeda, Panchayat Samiti Reni District Alwar Raj.

7. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o, Govt.

Sr. Secondary School Bhajeda, Reni, District Alwar Raj.

8. Fatehsingh Meena Son Of Shri Makkhan Lal Meena, Presently Posted As Gram Panchayat Sahayak At Govt.

----Respondents S.B. Civil Writs No. 17129/2017

1. Lokesh Kumar Takhar S/o Shri Ishwar Singh, By Caste Jat, R/o Village Badusar Tehsil Laxmangarh District Sikar.

2. Poorwa W/o Shri Surendra Singh, Resident Of Village Badusar Tehsil Laxmangarh District Sikar.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Secretary, Department Of Education School, Government Secretariat, Rajasthan, Jaipur.

3. The District Collector, Sikar.

4. The District Education Officer, Elementary Education-I, Sikar.

5. The Chief Executive Officer, Zila Parishad, Sikar.

6. The Principal, Govt. Secondary School, Badusar, District Sikar.

----Respondents S.B. Civil Writs No. 17130/2017

1. Nanu Kanwar W/o Shri Vikram Singh Shekhawat, R/o Village And Post Sahnusar, Tehsil Ramgarh, District Sikar

2. Mahaveer Prasad Katariya S/o Shri Sagar Mal Katariya, Resident Of Balaiyo Ka Mohalla, Garandwa Tehsil Ramgarh, District Sikar

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Government Secretariat, Rajasthan, Jaipur

2. The Principal Secretary, Department Of Education School, Government Secretariat, Rajasthan, Jaipur.

3. The District Collector, Sikar

4. The District Education Officer, Elementary Education-I, Sikar

5. The Principal, Govt. Senior Secondary School, Sahnusar, District Sikar

----Respondents S.B. Civil Writs No. 17131/2017

1. Anita D/o Shri Ram Kumar Budaniyan, R/o Village Rukansar Tehsil Ramgarh Shekhawati District Sikar.

2. Gyan Prakash Bangarwa S/o Shri Ranjeet Singh, Resident Of Village Rukansar Tehsil Ramgarh Shekhawati District Sikar.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Secretary, Department Of Education School, Government Secretariat, Rajasthan, Jaipur.

(13 of 38) [CW-8097/2017]

3. The District Collector, Sikar.

4. The District Education Officer, Elementary Education-I, Sikar.

5. The Principal, Govt. Senior Secondary School, Takhalsar, District Sikar.

----Respondents S.B. Civil Writs No. 17133/2017 Puran Singh Yadav Son Of Shri Rampat Yadav, By Caste Yadav, Resident Of Village Banesinghpura, Post Khohar, Tehsil Behror, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Khohar, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17134/2017 Sudha Yadav Daughter Of Shri Udaybhan Yadav, By Caste Yadav, Resident Of Village And Post Nangal Khodiya, Tehsil Behror, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Nangal Khoriyan, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17135/2017

1. Suman Devi Wife Of Shri Amar Singh, By Caste Kumhar, Resident Of Village And Post Jaguwas, Tehsil Behror, District Alwar Raj.

2. Amar Singh Son Of Shri Dataram, By Caste Kumhar, Resident Of Village And Post Jaguwas, Tehsil Behror, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Jaguwas, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17136/2017 Kalu Ram Meena S/o Late Shri Ram Ratan Meena, Resident Of Village / Post Khedawas Never, Teh. Jamwaramgarh, District Jaipur Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Go, Secretariat, Jaipur.

2. Principal Secretary Department Of School Education, Govt. Of Raj., Secretariat, (14 of 38) [CW-8097/2017] Jaipur.

3. Director Elementary Education, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Jaipur

5. Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development Manag, Bassi, District Jaipur Raj.

----Respondents S.B. Civil Writs No. 17137/2017 Babli Arya W/o Shri Jagdish Arya, Resident Of Sani Mohlla, Kuhmergate, Bharatpur, District Bharatpur Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Go, Secretariat, Jaipur.

2. Principal Secretary Department Of School Education, Govt. Of Raj., Secretariat, Jaipur.

3. Director Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Bharatpur

5. Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development Manag, District Bharatpur Raj.

----Respondents S.B. Civil Writs No. 17139/2017 Manish Kumar Sharma Son Of Shri Gopi Chand Sharma, By Caste Sharma, Resident Of Mahadevwala Kuwan, Village And Post Bansoor, Tehsil Bansoor, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Second, Tehsil Bansoor, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17140/2017

1. Sunil Dutt Arodiya Son Of Shri Kishan Lal Arodiya, Resident Of Village Kankarchhaja, Post Gunti, Tehsil Behror, District Alwar Raj.

2. Sharmila Yadav Daughter Of Shri Jayram Yadav, Resident Of Village And Post Gunti, Tehsil Behror, District Alwar Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Gunti, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17143/2017 Vikram Singh Yadav Son Of Shri Ved Prakash, By Caste Yadav, Resident Of Village Dawani, Post Budwal, Tehsil Behror, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

(15 of 38) [CW-8097/2017]

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Block Elementary Education Officer, Behror, District Alwar Raj.

5. Principal / Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary S, District Alwar Raj.

----Respondents S.B. Civil Writs No. 17144/2017

1. Surjan Singh Meena S/o Shri Chheetar Mal Meena, Resident Of Village / Post Chawndiya, Teh. Jamuwa Ramgarh, District Jaipur Raj.

2. Mamraj Jangid S/o Shri Lal Chand, Resident Of Village Gudhaharuka, Post Mahangi, Teh. Jamuwa Ramgarh, District Jaipur Raj.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Go, Secretariat, Jaipur.

2. Principal Secretary Department Of School Education, Govt. Of Raj., Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Jaipur.

4. Chief Executive Officer, Zila Parishad, Jaipur

5. Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development Manag, Jamuwa Ramgarh, District Jaipur Raj.

----Respondents S.B. Civil Writs No. 17147/2017 Naresh Kumar S/o Rameshwaryadav, Village Riwali, Tehsil Behror, District Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Departme, Secretariat, Jaipur.

2. Principal Secretary Department Of Education School, Secretariat, Jaipur.

3. The Secretary And Commissioner, Rural Development And Panchyati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur.

4. The Deputy Secretary, Rural Development And Panchayati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur.

5. The Chief Executive Officer, Zila Parishad Alwar

6. The Development Officer, Panchayat Samiti Behror, District Alwar.

7. The Principal Cum Panchayat Elementary Education Officer, Govt. Senior Secondary School Riwali, Panchayat Samiti Behror, District Alwar.

----Respondents S.B. Civil Writs No. 17148/2017 Sushil Kumar Bagoria S/o Shri Mool Chand Bagoria, Resident Of Village/post Jaipahari Teh. Jhunjhunu, District, Jhunjhunu Raj

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Principal Secretary Department Of School Education, Govt. Of Raj, Secretariat, Jaipur.

3. Director Elementary Education, Rajasthan, Jhunjhunu.

4. Chief Executive Officer, Zila Parishad, Jhunjhunu.

5. Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development Manag, Jaipahari, District. Jhunjhunu Raj

----Respondents S.B. Civil Writs No. 17157/2017 Harishankar Yadav S/o Shri Prabhati Lal Yadav, Resident Of Village Diwrala Village Panchayat Diwrala Tehsil Srimadhopur District Sikar.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And (16 of 38) [CW-8097/2017] Panchayati Raj Depart, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Secretary, Department Of Education School, Government Secretariat, Rajasthan, Jaipur.

3. The District Collector, Sikar.

4. The District Education Officer, Elementary Education-I, Sikar.

5. The Principal, Govt. Senior Secondary School, Diwrala, District Sikar.

----Respondents S.B. Civil Writs No. 17280/2017

1. Rajendra Singh S/o Shri Anand Singh, Resident Of Opposite Eye Hospital, House No. 254, Basant Vihar Colony, Dudu Road, Malpura, Distt. Tonk.

2. Ramji Lal Bairawa S/o Shri Roop Chand Bairawa, Resident Of Village Beed Ganwar, Post Ganwar, Tehsil Malpura, Distt. Tonk.

3. Jyto Gupta D/o Shri Ravindra Kumar Gupta, Resident Of Indra Bhawan, Nai Mandi, Malpura, Distt. Tonk.

4. Meena Vijayvargiya D/o Shri Prahlad Kumar Vijayvargiya, Resident Of Bohra Mohalla, Truck Stand, Malpura Distt. Tonk.

5. Madhusudan Sharma S/o Shri Satya Narain Sharma, Resident Of Behind Balaji Temple, Bus Stand, Malpura, Distt. Tonk.

6. Savita Meena D/o Shri Jai Narain Meena, Resident Of S.b.i. Wali Gali, Near Shivaji Adarsh Vidya Mandir, Deen Dayal Colony, Niwai, Distt. Tonk.

7. Mukesh Kothyari S/o Shri Ramdhan Kothyari, Resident Of Village Sriram Nagar Morla Post Baseda, Tehsil Todaraisingh, Distt. Tonk.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Chief Executive Officer, Zila Parishad, Tonk.

3. District Education Officer, Elementary Education, Tonk.

4. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School G, Tehsil Malpura, District Tonk Raj.

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School I, Tehsil Malpura, District Tonk Raj.

6. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School D, Tehsil Malpura, District Tonk Raj.

7. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School K, Tehsil Niwai, Distt. Tonk Raj.

8. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School B, Tehsil Todaraisingh, Distt. Tonk Raj.

----Respondents S.B. Civil Writs No. 17294/2017

1. Asha Ram Meena S/o Shri Giriraj Prasad Meena, Resident Of Village Sisolav, Post Koleda, Tehsil Bonli, Distt. Sawaimadhopur Raj.

2. Rajendra Kumar Jain S/o Shri Ghanshyam Jain, Resident Of Village And Post Kundera, Tehsil And Distt. Sawaimadhopur.

3. Rakesh Kumar Jangir S/o Shri Jagdish Prasad Jangir, Resident Of Village And Post Kundera, Distt. Sawaimadhopur.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Chief Executive Officer, Zila Parishad, Sawaimadhopur

3. District Education Officer, Elementary Education, Sawaimadhopur.

4. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School K, Distt. Sawaimadhopur Raj.

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School K, Distt. Sawaimadhopur Raj.

                                                                          ----Respondents
                                                      (17 of 38)            [CW-8097/2017]



                               S.B. Civil Writs No. 17302/2017

Neeraj Sen, S/o Shri Satyanarayan Sen, aged about 37 years, by caste Sen, R/o H.No.1/220, Housing Board Colony, District Sawai madhopur, Rajasthan

----Petitioner Versus

1. The State of Rajasthan through its Principal Secretary, Rural Development and Panchayati Raj Department, Secretariat, Jaipur

2. Principal Secretary, Department of Education School, Secretariat, Jaipur

3. The Secretary & Commissioner, Rural Development & Panchayati Raj Department, State of Rajasthan, Panchayat Raj Bhawan, JLN Marg, Jaipur

4. Director, Secondary Education, Rajasthan, Bikaner

5. The Deputy Secretary, Rural Development & Panchayati Raj Department, State of Rajasthan, Panchayat Raj Bhawan, JLN Marg, Jaipur 6 District Collector, District Sawai Madhopur

7. The Chief Executive Officer, Zila Parishad, Sawai Madhopur

8. The Development Officer, Panchayat Samiti Chouth Ka Barwara, District Sawai Madhopur

----Respondent S.B. Civil Writs No. 17304/2017

1. Sushil Kumar Gour S/o Shri Prahlad Gour, Resident Of Near Khaniya Ke Balaji, Gandhipuri, Shahpura, Distt. Bhilwara.

2. Ram Kuwar Raigar S/o Shri Madan Lal Raigar, Resident Of Kanedan Kalan, Tehsil Phuliya Kalan, Distt. Bhilwara.

3. Dwarka Prasad Kumhar S/o Shri Ramdev Kumhar, Resident Of Village Chandma, Tehsil Phuliya Kalan, Distt. Bhilwara.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Chief Executive Officer, Zila Parishad, Bhilwara.

3. District Education Officer, Elementary Education, Bhilwara.

4. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Shahpura, Distt. Bhilwara Raj.

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Shahpura, Distt. Bhilwara Raj.

6. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School, Tehsil Phuliya Kalan, Distt. Bhilwara Raj..

----Respondents S.B. Civil Writs No. 17409/2017 Sharmila Kumari Wife Of Shri Dipendra Singh, Daughter Of Shri Phool Chand, By Caste Jat, Resident Of Village Panchayat Alipur, Panchayat Samiti Chirawa, District Jhunjhunu Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Jhunjhunu Raj.

5. Block Elementary Education Officer, Chirawa, District Jhunjhunu Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Secon, Block Shri Chirawa, District Jhunjhunu Raj.

----Respondents S.B. Civil Writs No. 17411/2017

1. Abadal Singh Son Of Shri Bishambar Singh, By Caste Rajput, Resident Of Village Tikatpur, Post Gunpur, Tehsil Rajakheda, District Dholpur Raj.

2. Shyamveer Singh Son Of Shri Amar Singh, By Caste Rajput, Resident Of Village And Post Nayla, Tehsil Rajakheda, District Dholpur Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

(18 of 38) [CW-8097/2017]

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Dholpur Raj.

5. Block Elementary Education Officer, Saipau, District Dholpur Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Block Saipau, District Dholpur Raj.

7. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Block Rajakheda, District Dholpur Raj.

----Respondents S.B. Civil Writs No. 17510/2017 Rakesh Kumar Choudhary S/o Shri Kesar Lal Jat, Resident Of Village And Post Khirgi, Tehsil Niwai, Distt. Tonk Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad, Tonk.

4. District Education Officer, Elementary Education, Tonk.

5. Panchayat Elementary Education Officer P.e.e.o. And Principal, Government Senior Secondary School S, Tehsil Niwai, Distt. Tonk Raj.

6. Meena Bai Kumawat, At Present Working On The Post Of Gram Panchayat Sahayak, Gram Panchayat, Sindar, Sindara, Tehsil Niwai, Distt. Tonk Raj.

7. Bhanwar Lal Gurjar At Present Working On The Post Of Gram Panchayat Sahayak, Gram Panchayat, Sinda, Sindara, Tehsil Niwai, Distt. Tonk Raj

8. Mukesh Kumar Bairawa, At Present Working On The Post Of Gram Panchayat Sahayak, Gram Panchayat, Sin, Sindara, Tehsil Niwai, Distt. Tonk Raj

----Respondents S.B. Civil Writs No. 17550/2017

1. Vijay Singh Mehta S/o Shri Babu Lal Mehta, Resident Of Village And Post Khatka, Tehsil Shahbad, District Baran Raj.

2. Praveen Kumar S/o Shri Amal Krishna, Resident Of Village And Post Natahi, Tehsil Shahbad, District Baran Raj.

3. Hariom Shivhare S/o Shri Bhagwan Lal Shivhare, Resident Of Khanda Sehrol, Post Khanda, Sehrol, Tehsil Shahbad, District Baran Raj.

4. Smt. Rama Verma W/o Shri Satish Chand, Resident Of Village Mamoni, Panchayat Khanda Sahrol Gram Panchayat Khanda Sahrol, Tehsil Shahbad, District Baran Raj.

----Petitioners Versus

1. State Of Rajasthan Through The Principal Secretary, Panchayat Department, Govt.

Secretariat, Jaipur Raj.

2. School Development Management Committee, Through Its President Govt. Sr. Sec.

School Ganeshpura, Panchayat Samiti Shahbad, District Baran.

3. The District Education Officer, Elementary Education, District Dhaulpur.

4. The Chief Executive Officer, Zila Parishad, Baran.

5. The Block Development Officer, Panchayat Samiti Shahbad, District Baran.

6. The Secretary, Gram Panchayat Khanda Sehrol, Panchayat Samiti Shahbad, District Baran.

7. The Secretary, Gram Panchayat Khatka, Panchayat Samiti Shahbad, District Baran.

8. The Secretary, Gram Panchayat Ganeshpura, Panchayat Samiti Shahbad, District Baran.

9. School Development Management Committee, Through Its President Govt. Sr. Sec.

School Khatka, Panchayat Samiti Shahbad, District Baran.

10. School Development Management Committee, Through Its President Govt. Sr. Sec.

School Khanda Sehrol, Panchayat Samiti Shahbad, District Baran.

                                                                                ----Respondents
                                                        (19 of 38)                [CW-8097/2017]



                                S.B. Civil Writs No. 18507/2017

1. Ankit Pareek S/o Shri Suresh Chand Pareek, R/o Kayastho Ka Mohalla, Niwai District Tonk

2. Smt. Pooja Gurjar D/o Shri Ram Kishan Gurjar, W/o Shri Ramkalyan Gurjar, By Caste Gurjar, R/o Vpo Sirohi Tehsil Niwai District Tonk.

----Petitioners Versus

1. State Of Rajashtan Through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. Sitaram Beniwal Son Of Shri Kedar Prasad Beniwal, R/o Vpo Sirohi Tehsil Niwai District Tonk Rajasthan.

3. Sarita Choudhary W/o Shri Satraj Beniwal Sarpanch Panchayat Samiti Nwiai, R/o Vpo Sirohi Tehsil Niwai District Tonk Rajasthan.

4. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

5. Director, Elementary Education, Rajasthan, Bikaner.

6. District Collector, District Tonk.

7. Chief Executive Officer, Zila Parishad Tonk

8. District Education Officer, Elementary Education Tonk.

9. Panchayat Samiti Niwai District Tonk Through Its Block Development Officer.

10. Gram Panchayat Sirohi Tehsil Niwai District Tonk Through Secretary.

11. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Adarsh Senior Secondary Sc

----Respondents S.B. Civil Writs No. 18526/2017 Sonia D/o Shri Mewa Ram W/o Shri Ramavatar Bairwa, R/o Village And Post Bawari, Tehsil Todaraisingh, Distt. Tonk.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. Chief Executive Officer, Zila Parishad, Tonk.

3. District Education Officer, Elementary Education, Tonk.

4. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Senior Secondary School, B

----Respondents S.B. Civil Writs No. 19157/2017 Surendra Kumar Sharma Son Of Sh. Jagdish Prasad Sharma, Resident Of Shiv Colony Ward No. 19, Kherli Tehsil Kathumer District Alwar, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Jaipur, Raj.

2. District Education Officer, Elementary Education, Alwar.

3. Block Elementary Education Officer, Panchayat Samiti Kathumer, Alwar, Raj.

4. Sdmc/smc Committee, Government Sec. School, Kalwadi, Alwar Through Its Head-

Master.

----Respondents S.B. Civil Writs No. 19447/2017 Anita Sharma D/o Mohan Lal Sharma, R/o Village Mandawara, Via Chapoli, Tehsil Udaipurwati, District Jhunjhunu, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

(20 of 38) [CW-8097/2017]

5. The Chief Executive Officer, Zila Parishad, Jhunjhunu.

6. The District Education Officer Primary, Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Mandawara, Udaipurwati, District Jhunjhunu.

----Respondents S.B. Civil Writs No. 19548/2017 Ashish Kumar S/o Birendra Singh, Village Budhwal, Tehsil Behror, District Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary Rural Development And Panchayati Raj Departme, Secretariat, Jaipur.

2. Principal Secretary Department Of Education School, Secretariat, Jaipur.

3. The Secretary And Commissioner, Rural Development And Panchyati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur.

4. The Deputy Secretary, Rural Development And Panchayati Raj Department, State Of Rajasthan, Panchayat Raj Bhawan, Jln Marg, Jaipur.

5. The Chief Executive Officer, Zila Parishad, Alwar.

6. The Development Officer, Panchayat Samiti Behror, District Alwar.

7. Panchayat Elementary Education Officer, Govt. Senior Secondary School, Budwal, Panchayat Samiti Behror, District Alwar.

----Respondents S.B. Civil Writs No. 19901/2017 Kamlesh Kumar Yogi S/o Shri Ramji Lal Yogi, Resident Of Village Nimoda, Post Nimoda Station, Tehsil Sapotara, Distt. Karoli Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad Karoli

4. District Education Officer, Elementary Education, Karoli

5. Panchayat Elementary Education Officer P.e.e.o And Principal, Government Senior Secondary School, K, Panchayat Samiti Sapotara, Distt. Karoli Raj.

----Respondents S.B. Civil Writs No. 19917/2017 Kamal Kumar Namdev S/o Mohanlal Namdev, By Caste Tailor, R/o Village/post - Mathaniya Via Raipur, Panchayat Samiti, Sunel, Tehsil Pindawa, District Jhalwar

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

3. The District Education Officer, Elementary Education Officer, Jhalawar

4. Chief Executive Officer, Zila Parishad Jhalawar

5. District Collector, District Jhalawar

6. Panchayat Elementary Education Officer Peeo Cum Principal Cum Chairman School Development Manageme, Tehsil Pindawa, District Jhalawar

7. Gram Panchayat Mathaniya, Through Its Secretary/sarpanch, Tehsil Pindawa, District Jhalwar

----Respondents S.B. Civil Writs No. 19918/2017 Omprakash Bairwa S/o Shir Chhotelal Bairwa, By Caste Bairwa, R/o Village - Patan Ka Bas, Post Patan, Tehsil Reni, District Alwar, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

(21 of 38) [CW-8097/2017]

3. The District Education Officer, Elementary Education Officer, Alwar

4. Chief Executive Officer, Zila Parishad Alwar

5. District Collector, District Alwar

6. Panchayat Elementary Education Officer Peeo Cum Principal Cum Chairman School Development Manageme, District Alwar

7. Gram Panchayat Kalsada Umren, Through Its Secretary/sarpanch, District Alwar

----Respondents S.B. Civil Writs No. 20070/2017 Radhey Shyam Saini S/o Shri Govind Lal Saini, By Caste Obc, R/o V/p Mendi, Tehsil Hindoli, District Bundi, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Govt. Of Rajasthan, Secretariat, Jaipur

2. Secretary, Department Of Social Welfare, Govt. Of Rajasthan, Secretariat, Jaipur

3. Chairman, District Level Samiti Cum District Education Officer Elementary Education Bundi.

4. Chief Executive Officer, Zila Parishad, Bundi.

5. Panchayat Elementary Education Officer Peeo Cum Principal Cum Chairman School Development Manageme

6. Gram Panchayat Akoda Throughts Its Secretary/sarpanch, Panchayt Samiti Hindoli, District Bundi.

7. Dipti Gupta D/o Radhey Shyam Gupta, R/o C 7, Maruti Nagar, Beebanava Road, Bundi.

8. Mahaveer Regar S/o Anandi Lal, R/o Village Akoda, Tehsil Hindoli, District Bundi.

9. Neetu Saxena D/o Krishan Murari Saxena, R/o Kagdi Devra, District Bundi.

----Respondents S.B. Civil Writs No. 20888/2017 Gopal Narayan Goutam S/o Sh. Dashrath Lal Sharma, R/o Village And Post Chhan, Visthapith Colony, Tehsil Tonk, District Tonk Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Tonk.

3. The District Elementary Education Officer, Tonk.

4. Chairman School Development Management Committee, Govt. Secondary School, Beedoli, Tehsil Newai, District Tonk Raj.

5. Prahald Jat Selected As Gram Panchayat Sahayak, Through Secretary, Panchayat Samiti Beedoli, Tehsil Newai, District Tonk Raj.

----Respondents S.B. Civil Writs No. 22035/2017 Praveen Kumar S/o Shri Shivkaran Singh, By Caste Jat Obc, R/o Village And Post Abusar, District Jhunjhunu.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Govt. Of Rajasthan, Secretariat, Jaipur

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Jhunjhunu.

5. District Education Officer, Elementary Education, Jhunjhunu

6. Paden Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development, Shahid Dalip Kumar Thakan Govt. Adarsh Secondary School Angasar, District Jhunjhunu.

----Respondents S.B. Civil Writs No. 22070/2017 Arjun Singh Chouhan S/o Raghu Singh Chouhan, R/o Village Jhikadiya, Tehsil Pachpahad, Post (22 of 38) [CW-8097/2017] Silehgarh, District Jhalawar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Jhalawar.

6. The Chief Executive Officer, Zila Parishad, Jhalawar.

7. The District Education Officer Primary, Jhalawar.

----Respondents S.B. Civil Writs No. 22656/2017 Babita Gurjar D/o Chajuram Gurjar, R/o Gram Panchayat Nanuwali Bawari, Khetri, District Jhunjhunu

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. Principal Secretary, Department Of Panchayati Raj, Secretariat, Jaipur.

3. Director, Elementary Education, Bikaner.

4. District Education Officer, Elementary Education, Jhunjhunu.

5. Block Elementary Education Officer, Khetri, Jhunjhunu

6. Chief Executive Officer, Zila Parishad, Jhunjhunu

7. Panchayat Elementary Education Officer P.e.e.o, Nanuwali Bawri Distt. Jhunjhunu

----Respondents S.B. Civil Writs No. 23040/2017 Rajendra Kumar Paswan S/o Sh. Rameshwar Paswan, R/o Village Khodi, Tehsil Hindoli, District Bundi Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Rural Development And Panchayati, Secretariat, Jaipur.

2. The Director Elementary Education Department Of Education, Bikaner.

3. Chief Executive Officer, Zila Parishad, Bundi.

4. District Education Officer Elementary Education, Bundi.

5. Block Elementary Education Officer, Panchayat Samiti Hindoli District Bundi.

6. Bhawani Shankar Carpenter S/o Sh. Jai Kumar, R/o Harmali Ka Kheda Tehsil Hindoli District Bundi.

(23 of 38) [CW-8097/2017]

7. Sonam Chauhan D/o Banwari Lal Chauhan, R/o Village Sawantgarh Tehsil Hindoli District Bundi.

8. Ram Niwas Bairwa S/o Sh. Bardha Bairwa, R./o Village Piplya Tehsil Hindoli District Bundi.

----Respondents S.B. Civil Writs No. 24196/2017 Shyam Singh S/o Kalu Singh, R/o Village Kholkhedi, Panchayat Samiti Bhawani Mandi, District Jhalawar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhalawar.

5. The Chief Executive Officer, Zila Parishad, Jhalawar.

6. The District Education Officer Primary, Jhalawar.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Khokhariya Khurd, Panchayat Samiti Bhawani Mandi, District Jhalawar.

----Respondents S.B. Civil Writs No. 159/2018 Rameshwar Prasad Gurjar Son Of Sh. Bhanwar Lal, Resident Of Village And Post Gavdi, Dist. Tonk, Rajasthan

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of Rural Development And Panchayati Raj, Govt. Secretariat, Jaipur, Raj.

2. Director, Elementary Education, Bikaner, Rajasthan.

3. Chief Executive Officer, Zila Parishad, Tonk, Rajasthan

4. Dist. Education Officer, Tonk, Rajasthan.

----Respondents S.B. Civil Writs No. 431/2018

1. Shelly Vijay D/o Shri Yogesh Kumar Vijay W/o Shri Mukesh Vijay, R/o Mukam Post Gudhakatla Via Bandikui Tehsil Baswa District Dausa.

2. Lokesh Kumar Sharma S/o Shri Ramesh Chand Sharma, R/o Village And Post Gudhakatla, Tehsil Baswa Distrrict Dausa.

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. District Collector, Dausa.

5. Chief Executive Officer, Zila Parishad Dausa.

6. District Education Officer, Elementary Education, Dausa.

7. Block Elementary Education Officer, Panchayat Samiti Bandikui, Tehsil Baswa, District Dausa.

8. Panchayat Elementary Education Officer P.e.e.o. And Principal Government Senior Secondary School, Gudhakatla, Tehsil Baswa District Dausa.

----Respondents S.B. Civil Writs No. 871/2018 Naresh Kumar Saini S/o Girdhari Lal Saini, R/o Jhere Wali Dhani, Ward No. 12, Post Adarsh Nagar, Via Bagar, District Jhunjhunu, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, (24 of 38) [CW-8097/2017] Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

5. The Chief Executive Officer, Zila Parishad, Jhunjhunu

6. The District Education Officer Primary, Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Pratappura, Panchayat Samiti Jhunjhunu, District Jhunjhunu

----Respondents S.B. Civil Writs No. 889/2018 Savita Saini, D/o Bajranglal Saini, W/o Kailash Chand, B/c Saini, Resident Of Ward No. 23, Police Ka Mohalla, Chhawani, Neem Ka Thana, Dist. Sikar

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. Principal Secretary, Department Of Panchayati Raj, Secretariat, Jaipur.

3. Director, Elementary Education, Bikaner.

4. District Education Officer, Elementary Education, Sikar

5. Block Elementary Education Officer, Panchayat Samiti Neem Ka Thana, Dist. Sikar

6. Government Upper Primary School, Nimod Through Head Master

7. Chiranji Lal Kumawat S/o Laduram Kumawat, R/o Not Known Hence They May Be Served Through District Education Officer Elementary, Sikar

8. Rajendra Singh S/o Bal Dev Singh, R/o Not Known Hence They May Be Served Through District Education Officer Elementary, Sikar

----Respondents S.B. Civil Writs No. 890/2018 Brajesh Kumar Meena Son Of Shri Ram Ji Lal Meena, By Caste Meena, Resident Of Village And Post Vijalpur, Tehsil And District Karauli Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Karauli Raj.

5. Block Elementary Education Officer, Karauli, District Karauli Raj.

6. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Tehsil Karauli, District Karauli Raj.

----Respondents S.B. Civil Writs No. 1023/2018 Asha Devi Meena D/o Mangtu Ram Meena, R/o Village Kesra, Post Talchhera, Tehsil Nadbai, District Bharatpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Bharatpur.

6. The Chief Executive Officer, Zila Parishad Bharatpur.

7. The District Education Officer Primary, Bharatpur.

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Baraulichar, Panchayat Samiti Nadbai, District Bharatpur.

                                                                               ----Respondents
                                S.B. Civil Writs No. 1055/2018
                                                        (25 of 38)                [CW-8097/2017]

1. Kapil Dev Sharma S/o Om Prakash Sharma, R/o Village And Post Kasimpura, Via Bagar, District Jhunjhunu, Rajasthan

2. Shobha Ram S/o Banay Singh, R/o Village And Post Suhans, Tehsil Weir, District Bharatpur, Rajasthan

3. Krishna Meena W/o Girdhari Lal Meena, R/o Village And Post Sainthal, Tehsil And District Dausa, Rajasthan

----Petitioners Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Chief Executive Officer, Zila Parishad, Dausa

3. The District Education Officer Primary, Jhunjhunu

4. The District Education Officer Primary, Bharatpur

5. The District Education Officer Primary, Dausa

6. The Paden Panchayat Elementary Education Officer, Gram Panchayat Lamba, Panchayat Samiti Chirawa, District Jhunjhunu

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Suhans, Panchayat Samiti Weir, District Bharatpur

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Kableshwar, Panchayat Samiti Dausa, District Dausa

9. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

10. The Director Primary Education, Bikaner.

11. The Director Secondary, Education, Bikaner.

12. The District Collector, Jhunjhunu.

13. The District Collector, Bharatpur

14. The District Collector, Dausa

15. The Chief Executive Officer, Zila Parishad, Jhunjhunu

16. The Chief Executive Officer, Zila Parishad, Bharatpur

----Respondents S.B. Civil Writs No. 1510/2018 Azad Singh S/o Shri Tuhiram, By Caste Jat Obc, R/o Vpo Kithana, Tehsil Chirawa District Jhunjhunu.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Director Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad Jhunjhunu.

5. District Education Officer, Elementary Education, Jhunjhunu.

6. Paden Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development, Govt. Adarsh Secondary School Ardawata, Panchayat Samiti Chirawa District Jhunjhunu

----Respondents S.B. Civil Writs No. 1516/2018 Saroj Kumari D/o Gurdayal Singh, R/o Vpo Kuharwas, Tehsil Buhana, District Jhunjhunu, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

5. The Chief Executive Officer, Zila Parisad, Jhunjhunu

6. The District Education Officer Primary, Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Kuharwas, Panchayat Samiti Buhana, District Jhunjhunu (26 of 38) [CW-8097/2017]

----Respondents S.B. Civil Writs No. 1522/2018 Jai Kishan Chandel S/o Ram Dev Chandel, R/o Vpo Ahwa Via Dooni, Tehsil Dooni, District Tonk, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Tonk.

6. The Chief Executive Officer, Zila Parishad, Tonk.

7. The District Education Officer Primary, Tonk.

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Juniyan, Panchayat Samiti Devli,

----Respondents S.B. Civil Writs No. 1659/2018 Mohan Lal Sharma S/o Late Shri Nathu Lal Sharma, R/o Village Paladikalan, Post Kherkhada, Tehsil Jamwa Ramgarh, Distt. Jaipur Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Secretariat, Jaipur.

2. The Principal Secretary, Education Department, Govt. Secretariat, Jaipur.

3. The District Education Officer Elementary Education-I, Shiksha Sankul, J.l.n. Marg, Jaipur

4. The Chief Executive Officer, Zila Parishad, Jaipur, District Jaipur

5. The District Collector, Jaipur

6. The Principal, Govt. Senior Secondary School Khawranij, Panchayat Samiti Jamwa Ramgarh, Distt. Jaipur

7. Kamlesh Kumar Sharma S/o Ramji Lal Sharma

8. Madhu Sudan Joshi S/o Rajendra Prasad Joshi, Both Are Posted As A Gram Panchayat Sahayak At Gram Panchayat Khawaranji, Tehsil Jamwa Ramgargh, Distt. Jaipur

----Respondents S.B. Civil Writs No. 1668/2018

1. Lakhan Singh Gurjar S/o Kishan Singh Gurjar By Caste Gurjar, R/o Village And Post Bonl Tehsil Todabhim District Karoli Rajasthan.

2. Mukesh Kumar Jain S/o Sikhar Chand Jain, R/o Village And Post Bonl Tehsil Todabhim District Karoli Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary Department Of Education, Government Of Rajasthan Secretariat Jaipur.

2. The Principal Secretary Rural Development And Panchayati Raj Department, Government Of Rajasthan Secretariat Jaipur.

3. The Chief Executive Officer Zila Parishad Karoli.

4. The District Elementary Education Officer District Karoli Rajasthan.

----Respondents S.B. Civil Writs No. 1777/2018 Ramcharan Mali S/o Ramsahay Mali, R/o Village Aandhiyakhera, Post Khera Malupada, Tehsil Nadoti, District Karauli, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

(27 of 38) [CW-8097/2017]

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Karauli

6. The Chief Executive Officer, Zila Parishad, Karauli.

7. The District Education Officer Primary, Karauli

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Nadoti, Panchayat Samiti Nadoti, District Karauli

----Respondents S.B. Civil Writs No. 2017/2018 Bajrang Lal Mahavar S/o Chajuram Mahavar, By Caste Mahavar, R/o Village Khawarani, Th. Jamwa Ramgarh, Distt. Jaipur Raj.

----Petitioner Versus

1. State Of Rajasthan Through The Principal Secretary, Panchayt Department, Secretariat, Jaipur Raj..

2. The District Education Officer, Elementary Education, District Jaipur.

3. The President School Development Management Committee, Govt. Sec. School Bhavpura, District Jaipur.

4. The Chief Executive Officer, Zila Parishad, Jaipur.

5. The Principal, Govt. Senior Sec. School, Bhavpura, District Jaipur.

6. Manoj Devarwal S/o Laxminarayan Mena, Village- Kanadiyawal, Post- Manota, Teh.

Jamwa Ramgarh, Distt. Jaipur.

7. Purushottam Sharma S/o Sitaram Sharma, Village- Bhavpura, Post- Benara Via Bassi, Teh. Jamwa Ramgarh, Distt. Jaipur.

----Respondents S.B. Civil Writs No. 2098/2018 Om Prakash Sharma S/o Shri Brij Mohan Sharma, R/o Village Pachhad, Post Bamori Ghata, Tehsil Chhipa Barod, District Baran Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad, Baran.

4. District Education Officer, Secondary Education, Baran.

5. Paden Panchayat Elementary Education Officer P.e.e.o. Cum Principal Cum Chairman School Developmen, Panchayat Samiti Chhipabarod, District Baran.

6. Gram Panchayat Pachhad, Panchayat Samiti Chhipabarod, District Baran Through Its Secretary.

----Respondents S.B. Civil Writs No. 2279/2018 Bharthari Yadav S/o Sedu Ram Yadav, R/o Village Kawarpur, Post Nangle Koju, Tehsil Chomu, District Jaipur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Jaipur.

6. The Chief Executive Officer, Zila Parishad, Jaipur.

7. The District Education Officer Primary, Jaipur.

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Nangal Koju, District Jaipur.

----Respondents S.B. Civil Writs No. 2688/2018 Ravi Prakash Pareek S/o Shri Ramprasad Pareek, R/o Village And Post Chainpura, Via Narayana, Tehsil Phulera, District Jaipur.

                                                        (28 of 38)            [CW-8097/2017]

                                                                                  ----Petitioner
                                              Versus

1. The State Of Rajasthan Through Its Secretary To Govt. Department Of School Education, Govt. Of Raja, Secretariat, Jaipur.

2. Secretary-Cum Commissioner, Rural Development And Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad Jaipur

4. District Education Officer, Elementary Education, Jaipur

5. Paden Panchayat Elementary Education Officer P.e.e.o. Cum Chairman School Development Management C, Chainpura Dudu District Jaipur

----Respondents S.B. Civil Writs No. 2773/2018 Kusum Sharma D/o Shri Vinod Kumar Sharma, W/o Manoj Kumar, R/o Kuloth Kalan, Tehsil Surajgarh, District Jhunjhunu Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary Cum Commissioner, Rural Development And Panchayati Raj, Secretariat, Jaipur Raj.

2. District Collector, Jhunjhunu Raj.

3. Chief Executive Officer, Zila Parishad, Jhunjhunu Raj.

4. District Education Officer, Elementary Education, Jhunjhunu Raj.

5. Block Elementary Education Officer, Nawalgarh, District Jhunjhunu Raj.

6. School Development Management Committee Sdmc, Government Adrash Senior Secondary School, Kumawas, Panchayat Samiti Nawalgarh, District Jhunjhunu, Through Its Chairman

----Respondents S.B. Civil Writs No. 3015/2018 Prabhu Singh S/o Sriram, R/o Village Bhanpur, Post Sundrawali, Gram Panchayat Gangawak, Tehsil Nagar, District Bharatpur.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Bharatpur.

5. The Chief Executive Officer, Zila Parishad, Bharatpur.

6. The District Education Officer Primary, Bharatpur.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Gangawak, Panchayat Samiti Nagar, District Bharatpur.

----Respondents S.B. Civil Writs No. 3039/2018 Suman Maan Daughter Of Shri Shivram Singh Maan Wife Of Shri Vijendra By Caste Jat, Resident Of Agwana Khurd, Panchayat Samiti Surajgarh, District Jhunjhunu, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Secretariat, Jaipur, Rajasthan

2. The Chief Executive Officer, Zila Parishad, Jhunjhunu, Rajasthan.

3. The District Education Officer Elementary, Jhunjhunu, Rajasthan.

4. The Block Elementary Education Officer, Surajgarh, District Jhunjhunu, Rajasthan.

5. The Principal And Chairman Of Sdmc, Govt. Adarsh Secondary School, Agwana Khurd, Panchayat Samiti Surajgarh, District Jhunjhunu, Rajasthan.

----Respondents S.B. Civil Writs No. 3078/2018 Sumitra Meel D/o Rameshwar Prasad W/o Vikram Singh, R/o Village And Post Arniya, Tehsil Shrimadhopur, District Sikar

----Petitioner Versus (29 of 38) [CW-8097/2017]

1. The State Of Rajasthan Through Its Secretary To Govt. Department Of School Education, Govt. Of Raja, Secretariat, Jaipur

2. Secretary-Cum Commissioner, Rural Development And Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Chief Executive Officer, Zila Parishad Sikar

4. District Education Officer, Elementary Education, Sikar

5. Paden Panchayat Elementary Education Officer P.e.e.o Cum Chairman School Development Management Co, Arniya Shrimadhopur District Jaipur

----Respondents S.B. Civil Writs No. 3154/2018 Ram Kunwar Yadav S/o Sitaram Yadav, R/o Village Chak Manoharpur, Tehsil Amer, District Jaipur, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Jaipur

6. The Chief Executive Officer, Zila Parishad, Jaipur

7. The District Education Officer Primary, Jaipur

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Lakher, Panchayat Samiti Amer, District Jaipur

9. Maya Devi Gurjar D/o Ram Kumar Gurjar, R/o Vpo Lakher, Tehsil Amer, District Jaipur, Rajasthan

----Respondents S.B. Civil Writs No. 3283/2018 Shri Ram Pareek, Son Of Late Shri Mali Ram Pareek, Resident Of Village And Post Nayan, Via- Amarsar, Tehsil Shahpura, District Jaipur

----Petitioner Versus

1. State Of Rajasthan Through Secretary And Commissioner, Department Of Rural Development And Panchay, Secretariat, Jaipur

2. Secretary, Department Of Elementary Education, Government Of Rajasthan, Government Secretariat, Jaipur

3. District Collector, Jaipur.

4. Chief Executive Officer, Zila Parishad, Jaipur

5. District Education Officer, Elementary Education-Ist, Jaipur

6. Ex-Officio Panchayat Elementary Education Officer, Government Higher Secondary, School, Bilanderpur, Gram Panchayat Bilanderpur, Tehsil Shahpura, District Jaipur.

7. Gram Sevak Cum Ex Ex-Officio Secretary, Gram Panchayat, Bilanderpur, Panchayat Samiti Shahpura, District Jaipur

8. Hansraj Kuldeep Son Of Shri Ram Dayal Raigar, Resident Of Village And Post Bilanderpur,tehsil Shahpura, District Jaipur

9. Ms. Vimla Yadav, Daughter Of Shri Jata Shankar Yadav, By Caste Yadav, Resident Of Village And Post Bilanderpur, Via Manoharpur,tehsil Shahpura, District Jaipur

----Respondents S.B. Civil Writs No. 3597/2018

1. Rajmal Meena Son Of Shri Mool Chand Meena, By Caste Meena, Resident Of Village Rampuriay, Post Sakatpur, Village Panchayat Kanotiya, Panchayat Samiti Atru, District Baran Raj.

2. Nawal Kishore Suman Son Of Shri Mathura Lal Suman, By Caste Mali, Resident Of Village Kerwaliya, Post Mothpur, Tehsil Atru, District Baran Raj.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

(30 of 38) [CW-8097/2017]

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Baran Raj.

5. Block Elementary Education Officer, Atru, District Baran Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Second, Panchayat Samiti Atru, District Baran Raj.

7. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Second, Panchayat Samiti Atru, District Baran Raj.

----Respondents S.B. Civil Writs No. 3847/2018 Dana Ram Dhayal S/o Hari Singh, R/o Dhayal, Dhayalo Ki Dhani, Sherawatpura Mundota, Jaipur 303706

----Petitioner Versus

1. State Of Rajasthan, Rural Development And Panchayati Raj Department Panchayati Raj Elementary Educa

2. Elementary Education First Jaipur, Rajasthan Through District Education Officer.

3. Elementary Education, Jaipur, Rajasthan Through Secretary To Government.

4. School Development And Management Committee, Government Adarsh Senior Secondary School, Village Mun

----Respondents S.B. Civil Writs No. 4009/2018 Mukesh Kumar Choredia Son Of Shri Kishori Lal Choredia, Resident Of Village Gokulpur, Post Sherpur, Tehsil Behror, District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Govt. Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. Block Elementary Education Officer, Behror, District Alwar Raj.

6. Principal/head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Second, District Alwar Raj.

----Respondents S.B. Civil Writs No. 4149/2018 Reena Sangwan D/o Shri Ramesh Chandra, Wife Of Pankaj Kumar, R/o Village Tigiyas, Post Mandrela, Tehsil Chirawa, District Jhunjhunu Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary Cum Commissioner, Rural Development And Panchayati Raj, Government Of Rajasthan, Secretariat, Jaipur Raj.

2. District Collector, Jhunjhunu Raj.

3. Chief Executive Officer, Zila Parishad, Jhunjhunu Raj.

4. District Education Officer, Elementary Education, Jhunjhunu Raj.

5. Block Elementary Education Officer, Chirawa, District Jhunjhunu Raj.

6. School Development Management Committee Sdmc, Government Senior Secondary School, Tigiyas, Panchayat Samiti Chirawa, District Jhunjhunu, Through Its Chairman.

----Respondents S.B. Civil Writs No. 4155/2018 Tolaram Meghwal Son Of Shri Heera Lal Meghwal, By Caste Meghwal, Resident Of Village And Post Patna, Tehsil Atru, District Baran Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

(31 of 38) [CW-8097/2017]

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad, Baran Raj.

5. Block Elementary Education Officer, Atru, District Baran Raj.

6. Principal / Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Adarsh Sr. Secondary School Patna, Panchayat Samiti Atru, District Baran Raj.

----Respondents S.B. Civil Writs No. 4319/2018 Samdar Singh S/o Shri Rotan Singh, By Caste Rajput, R/o Village And Post Buhana, Ward No. 09, Tehsil Buhana, District Jhunjhunu

----Petitioner Versus

1. The State Of Rajasthan Throguh Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Jhunjhunu

5. District Education Officer, Elementary Education, Jhunjhunu.

6. Block Elementary Education Officer, Block Buhana, District Jhunjhunu.

7. Paden Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development, District Jhunjhunu

----Respondents S.B. Civil Writs No. 5559/2018

1. Sunita Kumari D/o Richhpal Singh, W/o Dinesh Kumar Swami, R/o Village Post Bharu, Tehsil And District Jhunjhunu, Rajasthan.

2. Depika Kumar D/o Shish Ram, R/o Village And Post Bharv, District Jhunjhunu, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

5. The Chief Executive Officer, Zila Parishad, Jhunjhunu

6. The District Education Officer Primary Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Bharu, Panchayat Samiti Jhunjhunu,

----Respondents S.B. Civil Writs No. 5604/2018 Rajneesh Gocher S/o Ram Lal Gocher, R/o Village And Post Sarsala, Tehsil Keshoraipatan, District Bundi, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Bundi.

5. The Chief Executive Officer, Zila Parishad, Bundi.

6. The District Education Officer Primary, Bundi.

7. The Paden Panchayat Elementary Education Officer, Govt. Senior Secondary School, Gram Panchayat Sar, Panchayat Samiti Keshoraipatan, District Bundi.

----Respondents S.B. Civil Writs No. 5605/2018 Subhash Chand Sharma S/o Babu Lal Sharma, R/o Village Bhedado Gujran, Post Gudha Ashikpura, Tehsil Baswa, District Dausa, Rajasthan.

                                                     (32 of 38)                 [CW-8097/2017]

                                                                                       ----Petitioner
                                          Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Dausa.

5. The Chief Executive Officer, Zila Parishad, Dausa.

6. The District Education Officer Primary, Dausa.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Gudha Ashikpura, Panchayat Samiti Bandikui, District Dausa.

----Respondents S.B. Civil Writs No. 5995/2018

1. Ankita Kumari D/o Bhupendra Singh, R/o Village And Postal Hansalsar, District Jhunjhunu, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

5. The Chief Executive Officer, Zila Parishad, Jhunjhunu

6. The District Education Officer Primary, Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Hansalsar, Panchayat Samiti Udaipurwati, District Jhunjhunu

----Respondents S.B. Civil Writs No. 6078/2018

1. Mukesh Gurjar S/o Shri Ramnarayan Gurjar, By Caste - Gurjar, R/o Ghata Pada, Lalsot, Ward No. 23, Tehsil Lalsot, District Dausa.

2. Manju Sharma W/o Shri Vikas Kumar Sharma, R/o Village Sindoli, Post Bad, Badwa, Tehsil Ramgarh Pachwada, District Dausa.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur.

2. Secretary, Department Of School Education, Govt. Of Rajasthan, Secretariat, Jaipur

3. Chairman, District Level Samiti Cum District Education Officer Elementary Education, Dausa.

4. Chief Executive Officer, Zila Parishad Bundi.

5. Panchayat Elementary Education Officer Peeo Cum Principal Cum Chairman School Development Manageme, Tehsil Ramgarch Pachwara, District Dausa.

6. Gram Panchayat Sonad Thoughts Its Secretary/sarpanch, Panchayat Samiti Lalsot, District Dausa.

----Respondents S.B. Civil Writs No. 6515/2018

1. Sheela Devi D/o Prabhu Singh Meena, W/o Rajesh Kumar Meena, R/o Chankaliya Mohalla, Gadoli, Tehsil Jahajpur, District Bhilwara

2. Sarita Meena D/o Jagdish Meena, W/o Banshi Lal Meena, R/o Village Gagoli, Tehsil Jahajpur, District Bhilwara

3. Hansraj Meghwanshi S/o Shri Khemraj Meghwanshi, R/o Meghwanshiyon Ka Mohalla, Gadoli, Tehsil Jahajpur, District Bhilwara

4. Soniya Kumari Meena D/o Mewaram Meena, R/o Chankaliya, Village Gadoli, Tehsil Jahajpur, District Bhilwara

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Secretary, Rural Development And Panchayati Raj Depart, Secretariat, Jaipur

2. Principal Secretary, Department Of School Education, Govt. Of Rajasthan, (33 of 38) [CW-8097/2017] Secretariat, Jaipur

3. Director, Elementary Education, Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad Bhilwara

5. District Education Officer, Elementary Education, Bhilwara.

6. Paden Panchayat Elementary Education Officer P.e.e.o Cum Principal Cum Chairman School Development, Panchayat Samiti Jahajpur, District Bhilwara

7. Gram Panchayat Gandoli, Panchayat Samiti Jahajpur, District Bhilwara Through Secretary

----Respondents S.B. Civil Writs No. 6593/2018 Bhanwar Singh Rajput S/o Shri Man Singh Rajput, R/o Village Gudhasampatpura, Post Kaluwas, Tehsil Ramgarh Pachwara, District Dausa, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Dausa

5. The Chief Executive Officer, Zila Parishad, Dausa

6. The District Education Officer Primary, Dausa

7. The Paden Panchayat Elementary Education Officer, Govt. Adarsh Senior Secondary School, Gram Panchayat Kaluwas, Panchayat Samiti Lalsot, District Dausa

----Respondents S.B. Civil Writs No. 6597/2018 Kavita Bangadwa D/o Shri Vidyasagar Bangadwa, Resident Of Village And Post Athwas, Via Balara, Tehsil Fatehpur, District Sikar, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Sikar

6. The Chief Executive Officer, Zila Parishad Sikar

7. The District Education Officer Primary, Sikar

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat, Athwas, Panchayat Samiti, Fatehpur, District Sikar

9. Sulochna D/o Shri Banwari Lal, R/o Roopnagar, Village And Post Athwas, Tehsil Fatehpur, District Sikar, Rajasthan

----Respondents S.B. Civil Writs No. 6661/2018 Neelam Bai D/o Shri Manohar Singh, R/o Village And Post Kondla, Tehsil Mahwa District Dausa Rajasthan.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director Elementary Education, Rajasthan, Bikaner.

4. District Collector, Dausa.

5. Chief Executive Officer, Zila Parishad Dausa.

6. District Education Officer, Elementary Education, Dausa.

7. Block Elementary Education Officer, Panchayat Samiti Mahwa District Dausa.

8. Panchayat Elementary Education Officer P.e.e.o. And Principal Government Senior Secondary School, Kaundla Mahwa District Dausa.

                                                        (34 of 38)          [CW-8097/2017]

                                                                             ----Respondents
                                S.B. Civil Writs No. 7521/2018

Kavita Kumari D/o Bahadur Singh, R/o Village And Post Badsari Ka Bas, Tehsil And Post Surajgarh, District Jhunjhunu, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Jhunjhunu.

5. The Chief Executive Officer, Zila Parishad, Jhunjhunu.

6. The District Education Officer Primary, Jhunjhunu.

7. The Paden Panchayat Elementary Education Officer, Govt. Adarsh Senior Secondary School, Badsari Ka Bas, Tehsil Surajgarh, District Jhunjhunu.

----Respondents S.B. Civil Writs No. 7646/2018

1. Ramkaran Saini S/o Girdhari Lal Saini, R/o Post Bilali, Village Badhagav Dhani Gajjala Ki, Tehsil Bansur, District Alwar, Rajasthan.

2. Rajendra Prasad Raigar S/o Ganga Ram Raigar, R/o Vpo Karana, Tehsil Bansur, District Alwar, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The District Collector, Alwar.

5. The Chief Executive Officer, Zila Parishad, Alwar.

6. The District Education Officer Primary, Alwar.

7. The Paden Panchayat Elementary Education Officer, Gram Panchayat Karana, Panchayat Samiti Bansoor, District Alwar.

8. The Paden Panchayat Elementary Education Officer, Gram Panchayat Banshadhayal, Panchayat Samiti Bansoor, District Alwar.

----Respondents S.B. Civil Writs No. 7660/2018 Shahnaz Bano Daughter Of Shri Abbas Khan, By Caste Muslim, Resident Of Village Sirmoli, Mohalla Jaharkhera, Tehsil And District Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. District Elementary Education Officer, District Alwar Raj.

6. Block Elementary Education Officer, Block Kishangarhbas, District Alwar Raj.

7. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Ardarsh Sr. Seco, Block Kishsangarhbas, District Alwar Raj.

                                                                             ----Respondents
                                                      (35 of 38)                   [CW-8097/2017]




                                S.B. Civil Writs No. 7698/2018

Tejpal Singh Verma Son Of Shri Shrawan Kumar Verma, By Caste Verma, Resident Of Plot No. 1409, Vijay Nagar, Alwar Raj.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur Raj.

2. Principal Secretary, Rural Development And Panchayatraj Department, Govt. Of Rajasthan, Secretariat, Jaipur Raj.

3. Director, Elementary Education, Rajasthan Bikaner.

4. Chief Executive Officer, Zila Parishad, Alwar Raj.

5. District Elementary Education Officer, District Alwar Raj.

6. Block Elementary Education Officer, Block Umeran, District Alwar Raj.

7. Principal/ Head Master Cum Panchayat Elementary Education Officer P.e.e.o., Govt.

Sr. Secondary Sc, Block Umeran, District Alwar Raj.

----Respondents S.B. Civil Writs No. 9234/2018 Vijay Singh S/o Kshemraj Sharma, R/o Vpo Deval, Via Lamba Harisingh, Tehsil Malpura, District Tonk, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Secretary, Panchayati Raj Department, Government Secretariat, Rajasthan, Jaipur.

2. The Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

3. The Director Primary Education, Bikaner.

4. The Director Secondary, Education, Bikaner.

5. The District Collector, Tonk.

6. The Chief Executive Officer, Zila Parishad, Tonk.

7. The District Education Officer Primary, Tonk.

8. The Paden Panchayat Elementary Education Officer, Gram Panchyat Deval, Panchayat Samiti Malpura, District Tonk.

----Respondents S.B. Civil Writs No. 13607/2018 Jai Prakash Son Of Shri Murari Lal, Aged About 36 Years, By Caste Chamar, Resident Of Plot No. 41, Ward No. 16, Indra Colony, Behror, District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur (Raj.)

2. Principal Secretary, Rural Development And Panchayatraj Department, Gov. Of Rajasthan, Secretariat, Jaipur (Raj.)

3. Director, Elementary Education, Rajasthan, Bikaner

4. Chief Executive Officer, Zila Parishad, Alwar (Raj.)

5. Block Elementary Education Officer, Neemrana District Alwar (Raj.)

6. Principal/head Master Cum Panchayat Elementary Education Officer (P.e.e.o.), Govt.

Sr. Secondary School Ghiloth, Tehsil Neemrana, District Alwar (Raj.)

----Respondents (36 of 38) [CW-8097/2017] For Petitioner(s) : Mr. Kamlesh Sharma , Mr. Pradeep Kalwaniya, Mr. Sudhir Yadav, Mr. Dinesh Sharma, Mr. Govind Upadhyay, Mr. Rajendra Singh, Mr. Laxmi Kant Sharma (Malpura), Mr. Anoop Dhand, Mr. SS Ola, Mr. Kan Singh Rathore, Mr. Bharat Saini, Mr. M.S. Raghaw, Mr Suresh Kumar, Mr. Mahipal Kharra, Mr. SK Singodiya, Mr. Ashok Yadav, Mr., D.K. Bhardwaj, Mr. Ghanshyam Sharma, Mr. DP Pujari, Mr. SS Shekhawat, Mr. Tanveer Ahamad, Mr. Mahendra Sharma, Mr. Ram Pratap Saini, Mr. RK Gouttam, Mr. Sanjay Mehla, Mr. Ravi Saini, Mr., Arshrut Sethi, Mr. Asgar Khan, Mr. Vikas Kabra, Mr. Kuldeep Aswal, Mr. Girraj Rajoriya, Mr. Vinod Kr Sharma, Mr. Shribhan Gurjar, Mr. Rakesh Kumar Saini, Mr. Ramesh Dubey, Mr. Sandeep Kalwaniya, Mr. Sandeep Garssa, Mr. Shailendra Balwada, Mr. Narendra Kumar Sharma, Mr. OP Sharma, Mr. Arif Khan, Mr. D. Barala, Mr. Shovit Jhanjhariya, Mr. VS Chauhan, Mr. RK Kasana, Mr. Ranjeet S. Gaur, Dr. Abhishek, Mr. CP Singh, Mr. Ashindra Gautam For Respondent(s) : Mr. SK Gupta AAG with Mr. YS Jadaun HON'BLE MR. JUSTICE ALOK SHARMA Order 01/12/2018 Counsel for the parties agree that the issue in these bunch of writ petitions is covered by the judgment of this court in the case of Sushma & Anr. Versus The State of Rajasthan & Ors. (S.B Civil Writ Petition No. 22659/2017;

decided on 1-12-2018) and other connected matters.

In view of fair concession of counsel for the parties, the order of this court in the case of Sushma & Anr. Versus The State of Rajasthan (supra) shall apply mutatis mutandis to the case of the petitioners.

Accordingly I would dispose of these petitions setting the petitioners at liberty to submit their individual (37 of 38) [CW-8097/2017] representation alongwith supporting documents to the jurisdictional committee constituted in terms of the judgment passed by the Principal Seat of this Court in the case of Malu Ram Versus State of Rajasthan (SBCWP No. 4374/2018) comprised of District Collector as the Chairman and Chief Executive Officer and DEO as member within 10 days from today. Each petitioner should ventilate his/her/their grievance in the individual representation to the Committee.

In the event of the aforesaid representation alongwith supporting documents being filed by each of the petitioner within 10 days from today, the Committee is directed to dispose of the representation within three weeks of its receipt strictly in terms of the guidelines formulated by the concerned SDMC for appointment of Gram Panchayat Sahayaks. Till disposal of the representation/s now to be filed by each of the petitioner pursuant to the court's order, no appointment to the post of Gram Panchayat Sahayak in respective Gram Panchayat shall be made by extension / renewal of subsisting contract, as directed by the Principal (38 of 38) [CW-8097/2017] Seat of this Court in the case of Malu Ram Versus State of Rajasthan (supra).

These petitions stand disposed of accordingly.

Registry is directed to place a copy of this order in each connected petition.

(ALOK SHARMA),J DK Powered by TCPDF (www.tcpdf.org)