Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 41 in The Meghalaya Police Act, 2010 41. Meetings of the Commission. The Commission will meet for initial three years at least once a month and later every 3 months or more often if required by the exigencies of situation. Half of the members present shall constitute the quorum for the meeting.
