Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(5) in Kerala Construction Workers' Welfare Fund Act, 1989 (5)for sanctioning loans and advances to members for construction of houses for their residence on such terms and conditions as may be fixed by the Board ;
