Allahabad High Court
Commissioner Of Income Tax-Ii vs Sri Rakesh Suri on 3 February, 2010
Bench: Devi Prasad Singh, Devendra Kumar Arora
Court No. - 27 Case :- INCOME TAX APPEAL No. - 38 of 2009 Petitioner :- Commissioner Of Income Tax-Ii Respondent :- Sri Rakesh Suri Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Rohit Nandan Shukla Hon'ble Devi Prasad Singh,J.
Hon'ble Devendra Kumar Arora J. Heard Shri D.D.Chopra learned counsel for the petitioner at length. List on 19.2.2010 for further hearing. In case, Bench is not available, it shall be constituted at 3.00 p.m. Order Date :- 3.2.2010 Madhu