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Allahabad High Court

Commissioner Of Income Tax-Ii vs Sri Rakesh Suri on 3 February, 2010

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27
Case :- INCOME TAX APPEAL No. - 38 of 2009

Petitioner :- Commissioner Of Income Tax-Ii
Respondent :- Sri Rakesh Suri

Petitioner Counsel :- D.D.Chopra
Respondent Counsel :- Rohit Nandan Shukla

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora J. Heard Shri D.D.Chopra learned counsel for the petitioner at length. List on 19.2.2010 for further hearing. In case, Bench is not available, it shall be constituted at 3.00 p.m. Order Date :- 3.2.2010 Madhu