Bombay High Court
Ecap Equities Ltd vs Variegate Real Estate Private Limited on 20 August, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
910. SJ 3-24 in COMSS 35-23 @ IAL 29159-23 in SJ 3-24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO. 3 OF 2024
IN
COMMERCIAL SUMMARY SUIT NO. 35 OF 2023
ECAP Eqities Ltd. ...Plaintiff
V/s.
Variegate Real Estate Private Limited ...Defendant
WITH
INTERIM APPLICATION (L) NO. 29159 OF 2023
IN
SUMMONS FOR JUDGMENT NO. 3 OF 2024
Mr. Jehaan Mehta with Mr. Sunil Tilokchandani and Ms. Dhrishti
Bhindora i/b Manilal Kher Ambalal, Advocate for the Plaintiff.
Mr. Ashwin Hirulkar i/b Agarwal and Dhanuka Legal , Advocate for the
Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 20th AUGUST, 2024 P.C. :
1. Mr. Hirulkar, learned Counsel appears for the Defendant and once again seeks some time to take instructions in the matter.
2. Mr. Mehta, learned Counsel appears for the Plaintiff and submits that he is ready to go on with the matter.
Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2024.08.20 18:30:55
3. List on 12th September, 2024.
+0530 Nikita Gadgil 1/2 ::: Uploaded on - 21/08/2024 ::: Downloaded on - 21/08/2024 11:55:54 :::
910. SJ 3-24 in COMSS 35-23 @ IAL 29159-23 in SJ 3-24.doc
4. Mr. Mehta, learned Counsel for the Applicant submits that 12 th September, 2024 is inconvenient for the Counsel and some other date be granted. Accordingly, list on 19th September, 2024 along with Interim Application No.2527 of 2023.
(ABHAY AHUJA, J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2024.08.20 18:30:03 +0530 Nikita Gadgil 2/2 ::: Uploaded on - 21/08/2024 ::: Downloaded on - 21/08/2024 11:55:54 :::