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[Cites 0, Cited by 0] [Section 134A(3)] [Section 134A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 134A(3)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)'election pamphlet or poster' means any printer pamphlet, hand-bill or other document distributed for the purpose of promoting or prejudicing the election of a candidate or group of candidates or any placard or poster having reference to an election, but does not include any hand-bill, placard or poster merely announcing the date, time, place and other particular of an election meetings or routine instructions to election agents or worker.