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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(1)Any person eligible for legal advice under Section 33 may, at any time, apply for legal advice to the District Legal Aid and Legal Advice Committee in such form as may be prescribed.