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Union of India - Section

Section 13 in The Lokpal And Lokayuktas Act, 2013

13. Expenses of Lokpal to be charged on Consolidated Fund of India.—

The administrative expenses of the Lokpal, including all salaries, allowances and pensions payable to or in respect of the Chairperson, Members or Secretary or other officers or staff of the Lokpal, shall be charged upon the Consolidated Fund of India and any fees or other moneys taken by the Lokpal shall form part of that Fund.