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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Punjab - Subsection

Section 140(d) in The Punjab Panchayati Raj Act, 1994

(d)expenses in respect of such portion of the cost of the Departments of Education, Public Health, Agriculture, Public Works and any other departments as may be held by the State Government to be equitably debitable to the Panchayat Samiti in return for the services rendered to the Panchayat Samiti by those Departments;