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Jharkhand High Court

Sunil Mittal vs State Of Jharkhand Thr.S.P.Cbi on 29 November, 2011

Author: R.R. Prasad

Bench: R.R. Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. M. P. No. 1541 of 2011
          Sunil Mittal                                 ...    ...       Petitioner
                                       Versus
          The State of Jharkhand through S.P., C.B.I.  ...     ...      Opp. Party
                                 -----
          CORAM: HON'BLE MR. JUSTICE R.R. PRASAD
                                 -----
          For the Petitioner     : Mr. Rajesh Kumar, Advocate
          For the C.B.I.         : Mr. M. Khan, Advocate
                                 -----

3/29.11.2011

As prayed for, list this case on 5.12.2011 along with Cr.M.P. No. 1094 of 2010 under the same heading.

Till then, no coercive action shall be taken against the petitioner-Sunil Mittal in connection with R.C. Case No. 01(S)/2010-AHD-R pending in the court of Special Judge, C.B.I., Ranchi.

(R.R. Prasad, J.) AKT