Bombay High Court
Zee Entertainment Enterprises Ltd vs Invesco Developing Markets Fund And 2 ... on 13 October, 2021
Author: G. S. Patel
Bench: G.S. Patel
22-IAL-22525-2021 IN SL-22522-2021.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 22525 OF 2021
IN
SUIT (L) NO. 22522 OF 2021
Zee Entertainment Enterprises Ltd ...Plaintiffs
Versus
Invesco Developing Markets Fund & Ors ...Defendants
Mr Gopal Subramaniam, Senior Advocate, with Aspi Chinoy,
Senior Advocate, Navroz Seervai, Senior Advocate, Prateek
Seksaria, Nitesh Jain, Nisha Kaur Uberoi, Gautam Chawla,
Atul Jain, Adrish Majumder, Vatsala Kumar, Ritika Ajitsaria,
Hitesh Saini, Brihad Ralhan & Radhika Seth, i/b Trilegal, for
the Plaintiffs.
Mr Janak Dwarkadas, Senior Advocate, with Ravi Kadam, Senior
Advocate, Sharan Jagtiani, Senior Advocate, Gaurav Mehta,
Bhavik Mehta, Sonali Aggarwal & Prakruti Joshi, i/b M/s
Dhruve Liladhar & Co, for Defendants Nos. 1 and 2.
Mr Kapil Sibal, Senior Advocate, with Zal Andhyarujina, Senior
Advocate and Suhail Nathani, Mumtaz Bhalla, Manendra
Singh, Chanakya Changez Keswani, and Neeraj Malik, adv. i/b
ASHWINI
HULGOJI Economic Laws Practice for Defendant No. 3.
GAJAKOSH
Digitally signed by
ASHWINI HULGOJI
GAJAKOSH CORAM: G.S. PATEL, J
Date: 2021.10.14
10:00:35 +0530 DATED: 13th October 2021
PC:-
Page 1 of 2
13th October 2021
22-IAL-22525-2021 IN SL-22522-2021.DOC
1.Affidavits in Reply by Defendants Nos. 1 and 2 on a without prejudice basis (i.e. without submitting to jurisdiction) are to be filed and served on 20th October 2021 by 3.00. No Affidavit in Rejoinder without leave of the Court.
2. List the matter on 21st October 2021 at 2.30 pm.
3. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 13th October 2021