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Bombay High Court

Zee Entertainment Enterprises Ltd vs Invesco Developing Markets Fund And 2 ... on 13 October, 2021

Author: G. S. Patel

Bench: G.S. Patel

                                                       22-IAL-22525-2021 IN SL-22522-2021.DOC




                      Ashwini



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                INTERIM APPLICATION (L) NO. 22525 OF 2021
                                                      IN
                                        SUIT (L) NO. 22522 OF 2021


                      Zee Entertainment Enterprises Ltd                         ...Plaintiffs
                            Versus
                      Invesco Developing Markets Fund & Ors                  ...Defendants


                      Mr Gopal Subramaniam, Senior Advocate, with Aspi Chinoy,
                           Senior Advocate, Navroz Seervai, Senior Advocate, Prateek
                           Seksaria, Nitesh Jain, Nisha Kaur Uberoi, Gautam Chawla,
                           Atul Jain, Adrish Majumder, Vatsala Kumar, Ritika Ajitsaria,
                           Hitesh Saini, Brihad Ralhan & Radhika Seth, i/b Trilegal, for
                           the Plaintiffs.
                      Mr Janak Dwarkadas, Senior Advocate, with Ravi Kadam, Senior
                           Advocate, Sharan Jagtiani, Senior Advocate, Gaurav Mehta,
                           Bhavik Mehta, Sonali Aggarwal & Prakruti Joshi, i/b M/s
                           Dhruve Liladhar & Co, for Defendants Nos. 1 and 2.
                      Mr Kapil Sibal, Senior Advocate, with Zal Andhyarujina, Senior
                           Advocate and Suhail Nathani, Mumtaz Bhalla, Manendra
                           Singh, Chanakya Changez Keswani, and Neeraj Malik, adv. i/b
ASHWINI
HULGOJI                    Economic Laws Practice for Defendant No. 3.
GAJAKOSH
Digitally signed by
ASHWINI HULGOJI
GAJAKOSH                                   CORAM: G.S. PATEL, J
Date: 2021.10.14
10:00:35 +0530                             DATED: 13th October 2021
                      PC:-




                                                   Page 1 of 2
                                                13th October 2021
                                    22-IAL-22525-2021 IN SL-22522-2021.DOC




1.

Affidavits in Reply by Defendants Nos. 1 and 2 on a without prejudice basis (i.e. without submitting to jurisdiction) are to be filed and served on 20th October 2021 by 3.00. No Affidavit in Rejoinder without leave of the Court.

2. List the matter on 21st October 2021 at 2.30 pm.

3. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 13th October 2021