Section 3(3)(iii) in The Bombay Electricity Duty Rules, 1962

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Bombay Presidency - Subsection

Section 3(3)(iii) in The Bombay Electricity Duty Rules, 1962

(iii)the last instalment comprising the remaining amount, if any. of duty payable in respect of the billing month shall be paid within ten days from the last day of the succeeding calendar month :

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Bombay Presidency - Subsection

Section 3(3)(iii) in The Bombay Electricity Duty Rules, 1962