Madhya Pradesh High Court
Methodist English Medium Higher ... vs The State Of Madhya Pradesh on 19 September, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-36809-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 36809 of 2025
(METHODIST ENGLISH MEDIUM HIGHER SECONDARY SCHOOL RIVER SIDE PANCHMARHI DISTRICT
HOSHANGABAD Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 19-09-2025
Shri Aayush Sharma - Advocate for petitioner.
Shri Abhishek Singh - Government Advocate for respondents/State.
List along with W.P.No.35902 of 2025 for analogous hearing on 25.09.2025.
(VISHAL MISHRA) JUDGE sj Signature Not Verified Signed by: SUSHEEL KUMAR JHARIYA Signing time: 19-09-2025 17:30:09