Section 23(2) in The West Bengal Joint Entrance Examinations Board Act, 2014
(2)Without prejudice to the generality of sub-section (1), the Board shall in particular have right to make regulations regarding,-(a)the powers and functions of the Chairman and the Vice-Chairman,(b)the powers and functions of the Registrar, the Controller of Examination, the Law Officer and the Accounts Officer,(c)procedure for holding entrance examination for both undergraduate and post-graduate level,(d)the procedures for conducting the business of the Board.(e)powers and functions of different sub-committees of the Board.
