Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 197 in Mizoram Excise Rules, 1983 197. Fees for wholesale vend of denatured spirit. - The fee for a licence for the wholesale vend of denatured spirit shall be Rs. 50 per annum, payable in advance.
