Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 4 in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000 4. Functions of CETP Societies The CETP societies shall perform such functions as may be prescribed in the rules made under this Act.
