Patna High Court - Orders
Ayodhya Yadav vs The State Of Bihar on 29 March, 2022
Author: Anjani Kumar Sharan
Bench: Anjani Kumar Sharan
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.3512 of 2021
Arising Out of PS. Case No.-8 Year-2021 Thana- SC/ST District- Sheikhpura
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1. AYODHYA YADAV Son of Late Baleshwar Yadav Resident of Village -
Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
2. Nandlal Yadav Son of Late Baleshwar Yadav Resident of Village -
Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
3. Rakesh Yadav Son of Kishori Yadav Resident of Village - Pindsharif, P.S.-
Sheikhpura (Sirari O.P.), District - Sheikhpura.
4. Jairam Yadav Son of Narayan Yadav Resident of Village - Pindsharif, P.S.-
Sheikhpura (Sirari O.P.), District - Sheikhpura.
5. Makeshwar Yadav Son of Narayan Yadav Resident of Village - Pindsharif,
P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
6. Balram Yadav Son of Narayan Yadav Resident of Village - Pindsharif, P.S.-
Sheikhpura (Sirari O.P.), District - Sheikhpura.
7. Bijay Yadav Son of Late Prabhu Yadav Resident of Village - Pindsharif, P.S.-
Sheikhpura (Sirari O.P.), District - Sheikhpura.
8. Naradmuni Yadav @ Narad Yadav Son of Prabhu Yadav Resident of Village
- Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
9. Parshuram Yadav Son of Prabhu Yadav Resident of Village - Pindsharif,
P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
10. Rupesh Yadav @ Rupesh Kumar Son of Naradmuni Yadav Resident of
Village - Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
11. Nivash Kumar Yadav @ Nivash Kumar Son of Bijay Yadav Resident of
Village - Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
12. Nukul Yadav @ Nakul Kumar Son of Bijay Yadav Resident of Village -
Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
13. Kunal Yadav Son of Birendra Yadav Resident of Village - Pindsharif, P.S.-
Sheikhpura (Sirari O.P.), District - Sheikhpura.
14. Gulshan Yadav Son of Mahendra Yadav Resident of Village - Pindsharif,
P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
15. Awadhesh Yadav Son of Raj Kumar Yadav Resident of Village - Pindsharif,
P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
16. Sikandra Yadav Son of Shyam Sundar Yadav Resident of Village -
Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
17. Dharmvir Yadav Son of Late Ravindra Yadav Resident of Village -
Pindsharif, P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
18. Karmvir Yadav Son of Late Ravindra Yadav Resident of Village - Pindsharif,
P.S.- Sheikhpura (Sirari O.P.), District - Sheikhpura.
... ... Appellants.
Versus
The State of Bihar
Patna High Court CR. APP (SJ) No.3512 of 2021(2) dt.29-03-2022
2/2
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Dinkar Kumar
For the Respondent/s : Mr.Usha Kumari 1
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CORAM: HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
ORAL ORDER
2 29-03-2022This case has been listed under the heading 'To Be Mentioned' at the instance of learned counsel for the appellants.
Heard learned counsel for the appellants and learned Special PP for the State.
Learned counsel for the appellant sseeks permission to withdraw this appeal submitting that during pendency of this appeal some of the appellants have already been apprehended and some of the appellants have surrendered before the learned Court below.
Permission is granted.
Accordingly, this appeal is dismissed as withdrawn.
(Anjani Kumar Sharan, J) Trivedi/-
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