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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

(3)The lessee shall invest-50 percent of the total project cost within 2 years from the date of grant of lease and shall invest the remaining amount within the next 3 years.